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Mukrirakath Muneer vs Firoz
2024 Latest Caselaw 26450 Ker

Citation : 2024 Latest Caselaw 26450 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Mukrirakath Muneer vs Firoz on 3 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1131/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
            Tuesday, the 3rd day of September 2024 / 12th Bhadra, 1946
                                WA NO. 1131 OF 2024
        AGAINST JUDGMENT DATED 24.07.2024 IN WP(C) 1880/2024 OF THIS COURT
   APPELLANT(S)/RESPONDENTS 4 & 5:

      1. MUKRIRAKATH MUNEER, AGED 53 YEARS, S/O MUHAMMED, POOKANDAM,
         MALAPATTAM AMSOM DESOM, MALAPATTAM P.O., KANNUR DISTRICT, PIN -
         670631

    AND ANOTHER.

    BY ADV.T.B.HOOD AND ADVS.M/S. LIJIN THAMBAN,POOJA KRISHNA & ANAGHA SURESH

   RESPONDENT(S)/PETITIONERS & RESPONDENTS 1 TO 3:

      1. FIROZ, AGED 53 YEARS, S/O KUTTYALI, VALAPPINAKATH HOUSE, SIDDIQUE
         NAGAR, IRIKKUR AMSOM DESOM, IRIKKUR.P.O., KANNUR DISTRICT, PIN -
         670593

    AND 7 OTHERS.

     ADVS.M/S.ZUBAIR PULIKKOOL & ATUL SOHAN FOR R1

    BY GOVERNMENT PLEADER FOR R7 AND R8

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment dated 24/07/2024
   in W.P(C) No. 1880 of 2024, pending consideration of this appeal.
        This Writ Appeal again coming on for orders on 03/09/2024 upon
   perusing the appeal memorandum, and this Court's order dated 13/08/2024,
   the court on the same day passed the following:
                                      ORDER

The panchayat is directed to maintain statusquo and no one shall be allowed to alter or modify the building or shall be permitted to run any business.

We also direct both parties to appear before this Court on 10/09/2024 at 1.45 PM.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

03-09-2024 /True Copy/ Assistant Registrar

 
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