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Saradha M S vs The District Magistrate / District ...
2024 Latest Caselaw 26409 Ker

Citation : 2024 Latest Caselaw 26409 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Saradha M S vs The District Magistrate / District ... on 3 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

WP(C) NO. 30550 OF 2024

                              1

                                               2024:KER:66884
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

 TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                   WP(C) NO. 30550 OF 2024

PETITIONER:

          SARADHA M S
          AGED 68 YEARS
          D/O. SREEDHARAN M S (LATE), MANNUPURAKKAL (H),
          HOUSE NO.353/15, KUNDANNUR, MARADU (P.O),
          ERNAKULAM, PIN - 682020


          BY ADV K.DILIP


RESPONDENTS:

    1     THE DISTRICT MAGISTRATE / DISTRICT COLLECTOR
          CIVIL STATION, KAKKANAD (P.O), ERNAKULAM DISTRICT.,
          PIN - 682030

    2     THE REVENUE DIVISIONAL OFFICER
          R.D.O OFFICE, FORT KOCHI, ERNAKULAM, PIN - 682001

    3     RAJESH M K
          AGED 50 YEARS
          S/O. SARADA M.S, MANNUPURAKKAL (H), HOUSE
          NO.353/15, KUNDANNUR, MARADU (P.O), ERNAKULAM, PIN
          - 682020

    4     SEEMA
          AGED 47 YEARS
          W/O. RAJESH M K, MANNUPURAKKAL (H), HOUSE
          NO.353/15, KUNDANNUR, MARADU (P.O), ERNAKULAM, PIN
          - 682020

    5     ARYA M K
          AGED 26 YEARS
          D/O. RAJESH M K, MANNUPURAKKAL (H), HOUSE
          NO.353/15, KUNDANNUR, MARADU (P.O), ERNAKULAM, PIN
          - 682020
 WP(C) NO. 30550 OF 2024

                                      2

                                                             2024:KER:66884

     6       AISHWARYA M K
             AGED 23 YEARS
             D/O. RAJESH M K, MANNUPURAKKAL (H), HOUSE
             NO.353/15, KUNDANNUR, MARADU (P.O), ERNAKULAM, PIN
             - 682020

     7       ARCHANA M K
             AGED 20 YEARS
             D/O. RAJESH M K, MANNUPURAKKAL (H), HOUSE
             NO.353/15, KUNDANNUR, MARADU (P.O), ERNAKULAM, PIN
             - 682020


             SRI. SREEJITH V.S.-GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.09.2024,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 30550 OF 2024

                                      3

                                                          2024:KER:66884
                                JUDGMENT

The present writ petition has been filed with the following

prayers:

"(i) Issue a writ of Mandamus or any other appropriate writ, order or direction commanding the 1st and 2nd respondents to take up and initiate appropriate remedial action on Ext.P1 complaint submitted by the petitioner within a time frame as may be prescribed by this Hon'ble Court in the interest of justice.

(ii) To dispense with the translation of documents in vernacular language

(iii) To pass any such or further orders as the petitioner may seek and this Hon'ble Court deem fit to grant."

2. Sri.V.S.Sreejith, learned Government Pleader

submits that the complaint has been filed on 01.08.2024. The

hearing date is fixed on 20.09.2024. Since the Competent

Authority is seized of the matter, this Court finds no ground to

interfere with the matter. However, the respondents 1 and 2 are

directed to take steps for expeditious disposal of the complaint

filed by the petitioner in accordance with law, preferably within a

period of two months.

Sd/-DINESH KUMAR SINGH JUDGE

lsn WP(C) NO. 30550 OF 2024

2024:KER:66884 APPENDIX OF WP(C) 30550/2024

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE JURISDICTIONAL DISTRICT MAGISTRATE / DISTRICT COLLECTOR DATED 01/08/2024

Exhibit-P2 A TRUE COPY OF THE RECEIPT DATED 01/08/2024

Exhibit-P2(A) A TRUE COPY OF THE TRANSLATION OF EXT.P2

Exhibit-P3 A TRUE COPY OF THE RECEIPT DATED 01/08/2024

Exhibit-P3(A) A TRUE COPY OF THE TRANSLATION OF EXT.P3

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN

 
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