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Dr. Neema C.P vs The Cochin University Of Science & ...
2024 Latest Caselaw 26405 Ker

Citation : 2024 Latest Caselaw 26405 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Dr. Neema C.P vs The Cochin University Of Science & ... on 3 September, 2024

Author: P Gopinath

Bench: P Gopinath

                                              2024:KER:66775



         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946
                    RP NO. 753 OF 2024
AGAINST THE JUDGMENT DATED 21-06-2024 IN WP(C) NO.18212 OF
               2023 OF HIGH COURT OF KERALA

REVIEW PETITIONER/PETITIONER IN WP(C):

         DR. NEEMA C.P.,
         AGED 49 YEARS, W/O. RAJEEV P.,
         ROHINI, NEAR RAILWAY CUTTING, PANNERI MUKKU,
         VALAPATTANAM P.O., KANNUR DISTRICT,
         PIN - 670 010.


         BY ADVS.
                 GEORGE POONTHOTTAM (SR.)
                 NISHA GEORGE




RESPONDENTS/RESPONDENTS IN WP(C):

    1    THE COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
         UNIVERSITY ROAD, SOUTH KALAMASSERY, KALAMASSERY,
         KOCHI, ERNAKULAM DISTRICT, PIN - 682 022,
         REPRESENTED BY ITS REGISTRAR.

    2    THE VICE CHANCELLOR
         THE COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY,
         UNIVERSITY ROAD, SOUTH KALAMASSERY, KALAMASSERY,
         KOCHI, ERNAKULAM DISTRICT, PIN - 682 022.

    3    THE TAHSILDAR
         TALUK OFFICE ROAD, NEAR EXCISE OFFICE, EAST FORT,
         PAZHAVANGADI, THIRUVANANTHAPURAM, PIN - 695 023.
                                                      2024:KER:66775
RP NO. 753 OF 2024
       In                           2
WP(C) NO.18212 OF 2023

     4     LAKSHMI P.R
           ASSISTANT PROFESSOR (ATMOSPHERIC SCIENCE) FACULTY
           OF MARINE SCIENCE,
           THE COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY,
           UNIVERSITY ROAD, SOUTH KALAMASSERY, KALAMASSERY,
           KOCHI, ERNAKULAM DISTRICT, PIN - 682 022.

           BY ADV. S P ARAVINDAKSHAN PILLAY (SC)(CUSAT)


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
03.09.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                              2024:KER:66775
RP NO. 753 OF 2024
       In                       3
WP(C) NO.18212 OF 2023




                          ORDER

Having heard the learned Senior Counsel

appearing for the review petitioner on the instructions

of Adv. Nisha Gerorge, I do not find any ground made

out for review of the judgment dated 21-06-2024 in

W.P(C)No.18217 of 2023. The contentions raised in

the review petition do not appear to have been raised

at the time of hearing of the original writ petition.

2. For the above reasons, I refuse to exercise

review jurisdiction.

The review petition will therefore stand dismissed.

Sd/-

GOPINATH P. JUDGE

ats

 
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