Kvm College Of Pharmacy vs Binshad Shayir
2024 Latest Caselaw 26393 Ker

Kerala High Court

Kvm College Of Pharmacy vs Binshad Shayir on 3 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1216/2024                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
            Tuesday, the 3rd day of September 2024 / 12th Bhadra, 1946
                                WA NO. 1216 OF 2024
        AGAINST JUDGMENT DATED 21.06.2024 IN WP(C) 5811/2024 OF THIS COURT
   APPELLANT(S)/FIRST RESPONDENT:

          KVM COLLEGE OF PHARMACY, KVM COLLEGE ROAD, CHERTHALA,
          KOKKOTHAMANGALAM P.O, ALAPPUZHA, KERALA, INDIA - 688527 REPRESENTED
          BY ITS PRINCIPAL., PIN - 688527

    BY ADVS.M/S. K.N.RAJANI, SAJEN THAMPAN, TOM MATHEW, DEEPU ANIL, SAJANA
    P.S., AAGI JOHNY & ANNA JEZITA DAVID

   RESPONDENT(S)/PETITIONER & RESPONDENTS 2 TO 4:

      1. BINSHAD SHAYIR, AGED 23 YEARS, S/O SHAYIR K, LOVE SHORE HOUSE,
         CHEMBASSERY PURAYIDAM, ZAKARIYA WARD, BAZAR.P.O, ALAPPUZHA, PIN -
         688012
      2. THE DIRECTOR OF MEDICAL EDUCATION, MEDICAL COLLEGE, MEDICAL COLLEGE
         KUMARAPURAM RD, CHALAKKUZHI, THIRUVANANTHAPURAM, KERALA, PIN -
         695011
      3. THE REGISTRAR, KERALA STATE PHARMACY COUNCIL, THIRUVANANTHAPURAM M N
         V G ADIYODI MEMORIAL PHARMACY BHAVAN, RED CROSS RD, VANCHIYOOR,
         THIRUVANANTHAPURAM, KERALA, PIN - 695035
      4. THE REGISTRAR, KERALA UNIVERSITY OF HEALTH & ALLIED SCIENCES,
         MEDICAL COLLEGE PO, THRISSUR, KERALA, INDIA, PIN - 680596

     BY GOVERNMENT PLEADER FOR R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 21.06.2024 passed by the
   learned Single Judge in W.P. (C) No. 5811 of 2024, in the interest of
   justice.

        This Writ Appeal coming on for orders on 03/09/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.1216/2024                               2/2




                                         ORDER

Admit. Issue notice to the 1st respondent.

There shall be an interim stay as prayed for.

Post on 11/11/2024.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

03-09-2024 /True Copy/ Assistant Registrar