Mohammed Ismail Bapumohidin Ruknuddin vs Union Of India
2024 Latest Caselaw 26392 Ker

Kerala High Court

Mohammed Ismail Bapumohidin Ruknuddin vs Union Of India on 3 September, 2024

Author: P Gopinath

Bench: P Gopinath

                                                          2024:KER:66656
W.P (C) No.28899/2024             -1-

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

    TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                        WP(C) NO. 28899 OF 2024

PETITIONER/S:

          MOHAMMED ISMAIL BAPUMOHIDIN RUKNUDDIN,
          AGED 34 YEARS
          S/O. BAPUMOHIDIN RUKNUDDIN, RUKNUDDIN HOUSE, KARGADDE,
          3 CROSS, HINDU COLONY, BHATKAL, N.K KARWAR, KARNATAKA,
          PIN - 581320


          BY ADVS.
          P.JINISH PAUL
          SNEHA V.


RESPONDENT/S:

    1     UNION OF INDIA,
          REPRESENTED BY ITS SECRETARY TO THE MINISTRY OF
          REVENUE, NORTH BLOCK, NEW DELHI, PIN - 110001

    2     THE PRINCIPAL COMMISSIONER OF CUSTOMS,
          C.R. BUILDINGS, MANANCHIRA RD, MANANCHIRA, KOZHIKODE,
          KERALA, PIN - 673001

    3     THE SUPERINTENDENT OF CUSTOMS,
          CALICUT INTERNATIONAL AIRPORT, KARIPUR, KOZHIKODE, PIN
          - 673647

          SRI. P.R. SREEJITH, SC.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                             2024:KER:66656
W.P (C) No.28899/2024                -2-

                              JUDGMENT

Learned counsel for the petitioner submits no instructions. Writ

petition is therefore dismissed for non-prosecution.

Sd/-

GOPINATH P. JUDGE

AMG 2024:KER:66656

APPENDIX OF WP(C) 28899/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PASSPORT BEARING NO. T3924648 ISSUED ON 28-03-2019 OF THE PETITIONER

Exhibit P2 TRUE COPY OF THE UNITED STATE OF EMIRATES IDENTITY CARD OF THE PETITIONER

Exhibit P3 TRUE COPY OF THE INVOICE OF WRIST WATCH DATED 27- 12-2017.

Exhibit P4 TRUE COPY OF THE STATEMENT DATED 08-04-2021 GIVEN BY THE PETITIONER BEFORE THE INVESTIGATION

Exhibit P5 TRUE PHOTOGRAPH SHOWING THE DAMAGE PARTS OF WRIST WATCH

Exhibit P6 TRUE COPY OF THE COMPLAINT DATED 04.03.2021 SUBMITTED TO CALICUT AIRPORT DIRECTOR AND DEPUTY COMMISSIONER OF CUSTOMS, CALICUT AIRPORT