Sathish N.M vs Munambam Fishing Harbour Management ...
2024 Latest Caselaw 26337 Ker

Kerala High Court

Sathish N.M vs Munambam Fishing Harbour Management ... on 3 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                            2024:KER:66573
WP(C) NO. 27936 OF 2024

                           -1-


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

            THE HONOURABLE MR.JUSTICE V.G.ARUN

TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                  WP(C) NO. 27936 OF 2024

PETITIONER/S:

         SATHISH N.M
         AGED 48 YEARS
         S/O MOHANAN (LATE), M/S. SASTHA PAINTS &
         HARDWARES, 111/140 A, HARBOUR ROAD, MUNAMBAM, PIN
         - 683515


         BY ADVS.
         J.JULIAN XAVIER
         FIROZ K.ROBIN
         JOSE. V.V. (THENGATHARA)
         ROY JOSEPH
         ANIES MATHEW
         THASNIEEM BADARUDEEN
         THOMAS P.B.




RESPONDENT/S:

    1    MUNAMBAM FISHING HARBOUR MANAGEMENT SOCIETY
         REP. BY ITS MEMBER SECRETARY, PALLIPORT P.O,
         MUNAMBAM, ERNAKULAM, PIN - 683515

    2    MEMBER SECRETARY/ CONVENER OF TECHNICAL COMMITTEE
                                                    2024:KER:66573
WP(C) NO. 27936 OF 2024

                                -2-


            THE JOINT DIRECTOR OF FISHERIES (CENTRAL ZONE),
            ERNAKULAM, FISHERIES COMPLEX, KOCHI, PIN - 682018

    3       DISTRICT COLLECTOR
            ERNAKULAM, COLLECTORATE, KAKKANAD P.O, ERNAKULAM,
            PIN - 682030

            SRI. SUNILKUMAR KURIAKOSE, SR. GP.


     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   03.09.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                        2024:KER:66573
WP(C) NO. 27936 OF 2024

                                    -3-



                              JUDGMENT

The grievance of the petitioner is regarding the failure of

the respondents to conclude the tender proceedings based on Ext.P1.

It is informed that the tender based on Ext.P1 was abandoned and

the petitioner participated in the fresh tender conducted.

In view of the above development, the writ petition is

closed.

Sd/-

V.G.ARUN JUDGE

uu 03.09.2024 2024:KER:66573 WP(C) NO. 27936 OF 2024

APPENDIX OF WP(C) 27936/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TENDER NO.

MFHMS/02/2024 DATED 26.02.2024 PUBLISHED BY THE 1ST RESPONDENT

Exhibit P2 TRUE COPY OF THE LETTER NO.

MFHMS/02/2024 DATED 15.04.2024 ISSUED BY THE 2ND RESPONDENT

Exhibit P3 TRUE COPY OF THE TENDER SUMMARY REPORT DATED 27.07.2024 ISSUED BY THE 1ST RESPONDENT

Exhibit P4 TRUE COPY OF THE TABULATION STATEMENT PUBLISHED BY THE 1ST RESPONDENT

Exhibit P5 TRUE COPY OF THE E-TENDER NOTIFICATION NO. MFHMS/02/2024 DATED 17.07.2024 ISSUED BY THE 1ST RESPONDENT

Exhibit P6 TRUE COPY OF THE MINUTES OF TECHNICAL COMMITTEE CONVENED BY THE 2ND RESPONDENT DATED 19.03.2024

Exhibit P7 TRUE COPY OF THE RELEVANT PROVISIONS OF KERALA PWD MANUAL REVISED EDITION 2012 (RELATED WITH BIDS (TENDERS) AND ARRANGEMENT OF CONTRACTS)

Exhibit P8 TRUE COPY OF THE MINUTES OF THE TECHNICAL COMMITTEE HEADED BY 2ND RESPONDENT DATED 24.11.2022 2024:KER:66573 WP(C) NO. 27936 OF 2024

RESPONDENT EXHIBITS

Exhibit R1 (a) A true copy of the minutes of the Executive Committee of the Society dated 16.05.2024

Exhibit R1 (b) A true copy of the minutes of the Governing body of the Society dated 21.06.2024

Exhibit R1 (c) A true copy of the Tender Notification No. MFHMS/02/2024 dated 17.07.2024

Exhibit R1 (d) A true copy of the Bid submission confirmation with BID ID number 1904926