Babu Kathalimattam vs The Director Of General Education
2024 Latest Caselaw 26336 Ker

Kerala High Court

Babu Kathalimattam vs The Director Of General Education on 3 September, 2024

Author: Amit Rawal

Bench: Amit Rawal

WA NO. 1989 OF 2023               1

                                                   2024:KER:67464
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                  &

              THE HONOURABLE MR. JUSTICE EASWARAN S.

   TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                        WA NO. 1989 OF 2023

        AGAINST THE JUDGMENT IN WP(C) NO.36725 OF 2023 OF HIGH

COURT OF KERALA

APPELLANT(S)/PETITIONER IN WPC:

            BABU KATHALIMATTAM
            AGED 64 YEARS
            KATHALIMATTATHIL HOUSE, P.O.RAJAPURAM, KASARAGOD,,
            PIN - 671532


            BY ADVS.
            BEJOY JOSEPH P.J.
            M.RAMESH CHANDER (SR.)
            BALU TOM
            BONNY BENNY
            GOVIND G. NAIR


RESPONDENTS/RESPONDENTS IN WPC:

    1       THE DIRECTOR OF GENERAL EDUCATION
            OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
            THIRUVANANTHAPURAM,, PIN - 695014

    2       THE DISTRICT EDUCATIONAL OFFICER
            OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
            KANHANGAD,, PIN - 671315

    3       CORPORATE SECRETARY
            CORPORATE EDUCATIONAL AGENCY OF SCHOOLS, ARCHEPARCHY
            OF KOTTAYAM, CHAITHANYA PASTORAL CENTRE, THELLAKOM
            P.O., KOTTAYAM, PIN - 686630
 WA NO. 1989 OF 2023            2

                                                 2024:KER:67464

    4     REV.MAR MATHEW MOOLAKAT
          ARCHBISHOP, SYRO MALABAR CATHOLIC CHURCH, CATHOLIC
          METROPOLITAN HOUSE, PB NO.71, KOTTAYAM DIOCESE,
          KOTTAYAM, PIN - 686507

    5     FR. GEORGE PUTHUPARAMBIL
          VIKAR OF RAJAPURAM FOR ANE CHURCH, P.O. RAJAPURAM ,
          KASARGOD., PIN - 671532

    6     SAJI MATHEW URAPANGAL
          VANNATHIKKANAM, KALLAR VILLAGE, VELLARIKKUNDU TALUK,
          P.O. RAJAPURAM, KASARGOD, PIN - 671532

    7     SHAJI C. CHARATH
          PUNJAKKARA, KALLAR VILLAGE, VELLARIKKUNDU TALUK, P.O.
          RAJAPURAM, KASARGOD., PIN - 671532

    8     M.J. ABRAHAM MULAVANAL
          POODANGAL, KALLAR VILLAGE, VELLARIKKUNDU TALUK, P.O.
          RAJAPURAM , KASARGOD, PIN - 671532

    9     MANAGER
          HOLY FAMILY HIGHER SECONDARY SCHOOL, RAJAPURAM, P.O.
          RAJAPURAM , KASARGOD., PIN - 671532


          BY ADVS.
          ARATHY P.
          MUHAMMED HUSSAIN.K.M
          SRINATH C.V.(K/003014/2022)
          GAYATHRI RAJAGOPAL(K/002596/2023)
          JACOB E SIMON(K/492/2006)



OTHER PRESENT:

          SR GP SRI T K VIPINDAS


     THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 03.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA NO. 1989 OF 2023                3

                                                       2024:KER:67464
                             JUDGMENT

Counsel for the petitioner seeks liberty of this Court for

withdrawal of the writ petition with a liberty to approach appropriate

authority. Ordered, accordingly.

SD/-

AMIT RAWAL JUDGE

SD/-

sab                                         EASWARAN S.
                                               JUDGE