P.S. Nepolean vs Anu Jose
2024 Latest Caselaw 26305 Ker

Kerala High Court

P.S. Nepolean vs Anu Jose on 3 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

                                                  2024:KER:66525

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                                &

         THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA

  TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA,

                              1946

                   MAT.APPEAL NO. 686 OF 2023

        (AGAINST   THE   JUDGMENT      OF   THE   FAMILY   COURT,

THODUPUZHA IN OP(RM) NO.148/2020 DATED 25/05/2023)

APPELLANTS/RESPONDENTS 2, 3 AND 4:

    1      P.S. NEPOLEAN, AGED ABOUT 66 YEARS,
           ANGADIYATHU HOUSE, RAJAKUMARYKARA, RAJAKUMARY
           VILLAGE, UDUMBANCHOLA TALUK, PIN - 685554.

    2      ANNAMMA @ PENNAMMA, AGED ABOUT 63 YEARS,
           W/O OF P.S. NEPOLEAN, ANGADIYATHU HOUSE,
           RAJAKUMARY KARA, RAJAKUMARY VILLAGE,
           UDUMBANCHOLA TALUK, PIN - 685554.

    3      GAYINSON, AGED ABOUT 38 YEARS,
           S/O P.S. NEPOLEAN, ANGADIYATHU HOUSE,
           RAJAKUMARY KARA, RAJAKUMARY VILLAGE,
           UDUMBANCHOLA TALUK, PIN - 685554.

           BY ADVS.
           C.K.PAVITHRAN
           K.BAIJU
           NEENU PAVITHRAN
           MEGHA SAJEEVAN
                                                       2024:KER:66525
MAT.APPEAL NO. 686 OF 2023

                                   2




RESPONDENTS/PETITIONER AND 1ST RESPONDENT:

    1          ANU JOSE, AGED 34 YEARS,
               D/O JOSE K.J, KARIMTHOTTIL HOUSE,
               AMAYAPARA P.O. AMAYAPARA KARA,
               UDUMBANOOR KARA, THODUPUZHA TALUK,
               PIN - 685595.

    2          CHRISTY PAUL, AGED 36 YEARS,
               S/O P.S. NEPOLEAN, ANGADIYATHU HOUSE,
               RAJAKUMARY KARA, RAJAKUMARY VILLAGE,
               UDUMBANCHOLA TALUK, PIN - 685554.

               BY ADVS.
               SOJAN MICHEAL
               BIJU P.SEBASTIAN(K/477/1993)



        THIS     MATRIMONIAL   APPEAL     HAVING      COME    UP    FOR
ADMISSION       ON   03.09.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                              2024:KER:66525
MAT.APPEAL NO. 686 OF 2023

                             3


                      JUDGMENT

Devan Ramachandran, J.

When this matter was called today,

Smt.Neenu Pavithran - learned counsel for the

appellants, submitted that, pending this Appeal,

the disputes between the parties have been

settled out of court; and therefore, that this

Appeal is not being pressed.

In the afore circumstances, this Appeal is

dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Sd/-

                                   M.B.SNEHALATHA
akv                                      JUDGE