M/S.Ad On Wheels vs Kerala State Road Transport ...
2024 Latest Caselaw 26291 Ker

Kerala High Court

M/S.Ad On Wheels vs Kerala State Road Transport ... on 3 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA NO. 637 OF 2022               1


                                                      2024:KER:67936
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

  THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE

                                     &

                   THE HONOURABLE MR. JUSTICE S.MANU

    TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                          WA NO. 637 OF 2022

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.29125 OF 2020 OF

HIGH COURT OF KERALA

APPELLANT/S:

    1        M/S.AD ON WHEELS
             HAVING ITS REGISTERED OFFICE AT RAJADHANI BUILDING,
             NORTH BLOCK, EAST FORT, THIRUVANANTHAPURAM-695023, A
             REGISTERED PARTNERSHIP FIRM, REPRESENTED BY ITS PARTNER
             R. VINOD, S/O. RAVINDRAN NAIR, AGED 55 YEARS, RESIDING
             AT TC 21/168, VISHNUPRIYA, NSS SAMAJAM ROAD, KARAMANA,
             THIRUVANANTHAPURAM-695 002.

    2        R. VINOD,
             S/O. RAVINDRAN NAIR, AGED 55 YEARS, PARTNER, M/S. AD ON
             WHEELS, THIRUVANANTHAPURAM-695023, RESIDING AT TC
             21/168, VISHNUPRIYA, NSS SAMAJAM ROAD, KARAMANA
             THIRUVANANTHAPURAM-695 002.

    3        RANI BIJU,
             AGED 55 YEARS
             D/O. E.K. CHANDRASENAN, PARTNER, M/S. AD ON WHEELS,
             THIRUVANANTHAPURAM-695023 SAMPTHRIPTHI RAJADHANI FORT
             P.O. THIRUVANANTHAPURAM-695 023.

    4        SHIBU PRABHAKARAN,
             S/O. M. PRABHAKARAN, AGED 54 YEARS, RESIDING TC 39/1726
             (2) GNRA-3H DEVIKA GARDENS, MANACAUD P.O.
             THIRUVANANTHAPURAM-695 009.

    5        MOHAMMED RASEFF,
 WA NO. 637 OF 2022             2


                                                    2024:KER:67936
          S/O. LATE MOHAMMED ABDUL KHADER, AGED 48 YEARS,
          RESIDING AT HIDA COTTAGE, KARICHARA, PALLIPPURAM,
          THIRUVANANTHAPURAM-695 316.


          BY ADV R.S.KALKURA


RESPONDENT/S:

    1     KERALA STATE ROAD TRANSPORT CORPORATION SRKERALA STATE
          ROAD TRANSPORT CORPORATION
          HAVING ITS REGISTERED OFFICE AT TRANSPORT BHAVAN, FORT
          P.O, THIRUVANANTHAPURAM-695023 ,REPRESENTED BY ITS
          MANAGING DIRECTOR.

    2     THE MANAGING DIRECTOR
          KERALA STATE ROAD TRANSPORT CORPORATION HAVING ITS
          REGISTERED OFFICE AT TRANSPORT BHAVAN, FORT P.O.
          THIRUVANANTHAPURAM-695023

    3     STATE OF KERALA,
          REPRESENTED BY THE PRINCIPAL SECRETARY, TRANSPORT
          DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001



     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 03.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA NO. 637 OF 2022                   3


                                                              2024:KER:67936
                                 JUDGMENT

A.Muhamed Mustaque, Acg.C.J.

In the light of the memo filed by the learned counsel for the

appellant, this writ appeal is dismissed as not pressed.

Sd/ A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE sd/

S.MANU JUDGE

jm/