Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ms.Nandana Manu vs The University Of Kerala
2024 Latest Caselaw 26288 Ker

Citation : 2024 Latest Caselaw 26288 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Ms.Nandana Manu vs The University Of Kerala on 3 September, 2024

                                                       2024:KER:66542

WPC.No.30153/24                 1
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                      WP(C) NO.30153 OF 2024

PETITIONER:

            MS.NANDANA MANU,
            AGED 22 YEARS,
            D/O.MANU ANAND, RESIDING AT UPASANA, EVRA 84,
            NEAR JAGATHY SCHOOL, THYCAUD P.O.,
            THIRUVANANTHAPURAM, PIN - 695 014.

            BY ADV.M.A.ASIF


RESPONDENTS:

    1       THE UNIVERSITY OF KERALA,
            REP BY ITS REGISTRAR, UNIVERSITY OF KERALA SENATE
            HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM, PIN -
            695 034.

    2       LOYOLA COLLEGE OF SOCIAL SCIENCES,
            (AUTONOMOUS) AAKKULAM ROAD, BAPUJI NAGAR
            SREEKARIYAM, THIRUVANANTHAPURAM REP BY ITS
            PRINCIPAL, PIN - 695 017.

    3       CHINMAYA VISWA VIDPEETH,
            (DEEMED TO BE UNIVERSITY) REP BY ITS REGISTRAR,
            ADI SANKARA NILAYAM, VELIYANAD P.O., ARAKUNNAM
            VIA., ERNAKULAM, PIN - 682 313.

            BY ADV.Thomas Abraham


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   03.09.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                      2024:KER:66542

WPC.No.30153/24                       2
                              JUDGMENT

This writ petition was submitted by the petitioner seeking

eligibility certificate for the B.Sc.(Hons) Degree in Applied

Psychology obtained by the petitioner.

2. Today, when the matter came up for consideration, the

learned counsel for the petitioner submitted that, subsequent to

the filing of the writ petition, eligibility certificate has been

issued on 31.08.2024.

In such circumstances, further orders are not necessary.

Accordingly, this writ petition is closed.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/3.9.24 2024:KER:66542

APPENDIX OF WP(C) 30153/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PETITIONERS’

PROVISIONAL DEGREE CERTIFICATE DATED 06-06-2024

Exhibit P2 TRUE COPY OF THE PETITIONER CONSOLIDATED MARK LIST FOR B.SC. (HONS) IN APPLIED PSYCHOLOGY ISSUED BY THE 3RD RESPONDENT

Exhibit P3 TRUE COPY OF THE 2ND SUPPLEMENTARY ALLOTMENT LIST FOR 2024 ADMISSION TO M.SC. (COUNSELLING PSYCHOLOGY) PROGRAMME IN THE 2ND RESPONDENT COLLEGE

Exhibit P4 TRUE COPY OF THE ELIGIBILITY/RECOGNITION APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT UNIVERSITY ALONG WITH THE REMITTANCE DETAILS OF RS.2625.00 PAID AS FEE

Exhibit P5 TRUE COPY OF THE RECOGNITION/EQUIVALENCY GRANTED TO ALL UG AND PG PROGRAMMES OF THE 3RD RESPONDENT UNIVERSITY WITH SIMILAR PROGRAMMES UNDER THE MAHATMA GANDHI UNIVERSITY

Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 23-08-2024 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter