M/S Med Mart vs The State Tax Officer
2024 Latest Caselaw 26255 Ker

Kerala High Court

M/S Med Mart vs The State Tax Officer on 3 September, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

WA NO.1219/2024                      1



                                                    2024:KER:66801
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE DR.JUSTICE A.K.JAYASANKARAN NAMBIAR
                                 &
            THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

  TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                         WA NO.1219 OF 2024

         ARISING OUT OF THE JUDGMENT DATED 18.06.2024 IN WP(C)
             NO.17135 OF 2024 OF HIGH COURT OF KERALA
APPELLANT:

             M/S.MED MART
             GROUND FLOOR-A2, 34/629A2, ALEXANDER EYE CENTER,
             CIVIL LANE ROAD, PADIVATTOM, KOCHI
             REPRESENTED BY ITS PROPRIETOR, MR.OOMMEN PHILIPOSE
             MIKKU ABRAHAM OOMMEN, PIN - 682024


             BY ADVS.
             K.LATHA
             GAYATHRI NARENDRANATH
             JOMTON F. PAYANKAN
             T.SUKESH ROY


RESPONDENTS:

    1        THE STATE TAX OFFICER
             OFFICE OF THE STATE TAX OFFICER, STATE GST
             DEPARTMENT KERALA, 2ND CIRCLE, KALAMASSERRY AT CIVIL
             STATION, KAKKANAD, PIN - 682030

    2        DEPUTY COMMISSIONER (ARREAR RECOVERY)OFFICE OF THE
             JOINT COMMISSIONER
             TAX PAYER SERVICES, STATE GST DEPARTMENT,
             PERUMARMUR P O, THEVARA, ERNAKULAM, PIN - 682015

    3        UNION OF INDIA
             REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE,
             MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
             NORTH BLOCK, NEW DELHI, PIN - 110001
 WA NO.1219/2024                   2



                                                        2024:KER:66801

    4       CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
            REPRESENTED BY ITS CHAIRMAN, DEPARTMENT OF REVENUE,
            NORTH BLOCK, NEW DELHI, PIN - 110001


            BY ADV.V.K SHAMSUDHEEN, SR GOVERNMENT PLEADER


     THIS    WRIT   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA NO.1219/2024                       3



                                                              2024:KER:66801


                               JUDGMENT

Dated this the 3rd day of September, 2024

Learned counsel for the appellant seeks permission to

withdraw the Writ Appeal. Permission granted.

Writ Appeal is dismissed as withdrawn.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE csl