T. Jayakrishnan vs Regional Transport Officer
2024 Latest Caselaw 26246 Ker

Kerala High Court

T. Jayakrishnan vs Regional Transport Officer on 3 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

WP(C) NO. 5348 OF 2024

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                                                      2024:KER:67263
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

           THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

    TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                         WP(C) NO. 5348 OF 2024

PETITIONER:

           T. JAYAKRISHNAN
           AGED 54 YEARS
           S/O. SWAMINATHAN NAIR, KAMALA NIVAS, VAPPALASSERY,
           KAVASSERY, PALAKKAD, PIN - 678543


           BY ADVS.
           ANUPAMA SUBRAMANIAN
           K.R.SRIPATHI




RESPONDENTS:

    1      REGIONAL TRANSPORT OFFICER
           REGIONAL TRANSPORT OFFICE, CIVIL STATION, PALAKKAD, PIN
           - 678001

    2      REGIONAL TRANSPORT OFFICER
           SUB REGIONAL TRANSPORT OFFICE, ALATHUR, PALAKKAD, PIN -
           678001



           SRI. SREEJITH V.S.-GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5348 OF 2024

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                                                       2024:KER:67263
                           JUDGMENT

Dated this the 3rd day of September, 2024

Learned counsel for the petitioner submits that the

writ petition is not pressed.

Therefore, the present writ petition is dismissed as not

pressed.

Sd/-

DINESH KUMAR SINGH JUDGE

AP WP(C) NO. 5348 OF 2024

2024:KER:67263 APPENDIX OF WP(C) 5348/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE TIMING PROCEEDINGS OF THE STAGE CARRIAGE IN ORDER NO. C4/34404/97/P DATED 07.01.1998

Exhibit P2 A TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ON 27.09.2023

Exhibit P3 A TRUE COPY OF ORDER NO. C4/61662/2008/P CITING THE TIMINGS OF THE STAGE CARRIAGE

Exhibit P4 A TRUE COPY OF THE PROPOSAL TIMING SUBMITTED BY THE PETITIONER

Exhibit P5 A TRUE COPY OF THE PETITIONER PREFERRED BY THE PETITIONER ON 21.09.2023

Exhibit P6 A TRUE COPY OF THE NOTICE OF HEARING DATED 03.10.2023 BEARING REF NO. R14/6186/2023/P