Sunilkumar vs State Of Kerala
2024 Latest Caselaw 26209 Ker

Kerala High Court

Sunilkumar vs State Of Kerala on 3 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

   CRL.MC. NO.5495 OF 2017
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                                             2024:KER:66515

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                   CRL.MC NO. 5495 OF 2017

   AGAINST THE ORDER/JUDGMENT DATED 28.07.2017 IN CRRP

     NO.8 OF 2015 OF I ADDITIONAL DISTRICT COURT & I

    ADDITIONAL MOTOR ACCIDENT CLAIMS TRIBUNAL, KOLLAM

    ARISING OUT OF THE ORDER/JUDGMENT DATED IN OTHERS

       NO.749 OF 2015 OF SUB.DVL.MAGISTRATE,KOLLAM

   PETITIONER/REVISION PETITIONER:

             SUNILKUMAR
             S/O.GOPALAKRISHNAN, AGED 44 YEARS
             GURUBHAVANAM, DECENT JUNCTION, KOLLAM.


             BY ADVS.
             SRI.AJAYA KUMAR. G
             SRI.M.JAYAKRISHNAN




   RESPONDENTS/STATE/RESPONDENTS 1 TO 5 / ADDL.
   RESPONDENTS 6 TO 13:

       1     STATE OF KERALA
             REPRESENTED BY THE PUBLIC PROSECUTOR,HIGH
             COURT OF KERALA, ERNAKULAM.

       2     THE SUB DIVISIONAL MAGISTRATE
             CIVIL STATION,KOLLAM,PIN-691 013.
 CRL.MC. NO.5495 OF 2017
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                                       2024:KER:66515

    3    N.S.SANTHOSH
         VILLAGE OFFICER, KOTTAMKARA VILLAGE,
         KOLLAM, PIN-691 005.

    4    VENUGOPAL
         SOUPARNIKA,DECENT JUNCTION,
         KOLLAM, PIN-691 577.

    5    LATHIKAKUMARY
         AMBADY,DECENT JUNCTION,KOLLAM,PIN-691 577.

    6    RADHAKRISHNAPILLAI
         INDEEVARAM,DECENT JUNCTION,
         KOLLAM, PIN-691 577.

    7    P.VASUDEVAN @ VASU MUKHATHALA
         S/O.PRABHAKARAN,GENERAL SECRETARY,AKHILA
         KERALA PURANA PARAYANA KALA
         SANGHADANA,DECENT JUNCTION, KOLLAM,
         PIN-691 577.

    8    SAJEEVAN
         S/O.SIVASANKARAN, PRESIDENT, MADANKAVU
         SAMRAKSHANA SAMITHI,AMHANATTUKULA PUTHEN
         VEEDU,MUKHATHALA,KOLLAM,PIN-691 577.

    9    SUNIT DAS
         S/O.SIVADASAN,TREASURER, MADANKAVU
         SAMRIKSHANA SAMITHI,SUNIT BHAVAN,
         CHERRIKONAM,KANNANALLOOR, KOLLAM,
         PIN-691 577.

    0    ARUN
         S/O.VASU,JOINT SECRETARY, MADANKAVU
         SAMRIKSHANA SAMITHI, ODAVOOR MELATHIL,
         DECENT JUNCTION,KOLLAM,PIN-691 577.

   11    THAMPI
         S/O.SIVASASAN,MEMBER,MANDANKAVU
         SAMRAKSHANA SAMITYI,TANIZH DAS,TANISH
         HAVAN,DECENT JUNCTION,KOLLAM,PIN-691 577.
 CRL.MC. NO.5495 OF 2017
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                                          2024:KER:66515

   12      B.SREEKUMAR
           S/O.VIJAYAN UNNITHAN,MEMBER,MANDANKAVU
           SAMRAKSHANA SAMITYI SREENILAYAM,
           CHENTHAPPURE,DECENT JUNCTION,KOLLAM,
           PIN-691 577.

   13      PRAKASH
           S/O JANARDHANAN,MEMBER,MANDANKAVU
           SAMRAKSHANA SAMITYI,DEVU BHAVAN,
           DECENT JUNCTION,KOLLAM,PIN-691 577.

   14      SIBILAL
           S/O.BABU,MEMBER,MANDANKAVU SAMRAKSHANA
           SAMITY, LAL NIVAS,DECENT JUNCTION,
           KOLLAM, PIN-691 577.

   15      ADDL. R15. GEETHAKUMARI
           VILLAGE OFFICER , THRIKKOVILVATTOM VILLAGE
           KOLLAM DISTRICT (IMPLEADED AS PER ORDER
           DATED 31.08.2017 IN CRL.MA NO.9743/2017)



        BY ADV. SRI.RENJITH T.R., SR.PP


        THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY
HEARD ON 03.09.2024, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 CRL.MC. NO.5495 OF 2017
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                                      2024:KER:66515




                P.V.KUNHIKRISHNAN, J.
             ------------------------------------
              Crl.M.C. No. 5495 of 2017
            --------------------------------------
      Dated this the 03rd day of September, 2024



                      ORDER

When this Criminal Miscellaneous Case came

up for consideration, the learned counsel appearing

for the petitioner submitted that he is not pressing

the petition.

Therefore, this Criminal Miscellaneous Case is

dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj