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Muhammed Asif Ali vs Hdfc Bank Ltd
2024 Latest Caselaw 26207 Ker

Citation : 2024 Latest Caselaw 26207 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Muhammed Asif Ali vs Hdfc Bank Ltd on 3 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                            2024:KER:66817
WP(C) NO. 18648 OF 2024

                           -1-


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

            THE HONOURABLE MR.JUSTICE V.G.ARUN

TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                  WP(C) NO. 18648 OF 2024

PETITIONER/S:

         MUHAMMED ASIF ALI
         AGED 29 YEARS
         S/O YOOSUF, THONDIYIL KIZHAKKEKKARA ,VENGAD P.O,
         MOORKKANAD , MALAPPURAM-, PIN - 679338


         BY ADV AMAL PARTHASARADHY

RESPONDENT/S:

    1    HDFC BANK LTD
         REPRESENTED BY ITS BRANCH MANAGER,AR ARCADE,
         THRISSUR ROAD, VALANCHERRY, MALAPPURAM DISTRICT,
         PIN - 676552

    2    THE BRANCH MANAGER
         HDFC BANK LTD, AR ARCADE, THRISSUR ROAD,
         VALANCHERRY, MALAPPURAM DISTRICT, PIN - 676552


         BY ADVS.
         R.S.KALKURA
         M.S.KALESH(K/109/1997)
         HARISH GOPINATH(K/232/1999)
                                            2024:KER:66817
WP(C) NO. 18648 OF 2024

                           -2-


         H.KIRAN(K/961/2012)
         P.I.NAJUMAL HUSSAIN(K/153/2015)
         SILPA S.(K/951/2017)


         SRI. R.S.KALKURA FOR R1 & R2.


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                           2024:KER:66817
WP(C) NO. 18648 OF 2024

                                     -3-



                               JUDGMENT

Today when the matter is taken up for consideration,

learned Counsel for the petitioner submitted that, based on the

explanation offered by the petitioner, the debit freeze has been lifted.

This is recorded and the writ petition is closed accordingly.

Sd/-

V.G.ARUN JUDGE

uu 04.09.2024 2024:KER:66817 WP(C) NO. 18648 OF 2024

APPENDIX OF WP(C) 18648/2024

PETITIONER EXHIBITS

Exhibit p1 A TRUE COPY OF THE REPLY LETTER DATED 18-4-2024 SENT BY THE FIRST RESPONDENT BANK

Exhibit p2 A TRUE COPY OF THE STATEMENT OF ACCOUNT FROM THE PERIOD FROM 19TH APRIL 2023 TO 1ST APRIL 2024 WITH RESPECT TO THE ACCOUNT MAINTAINED BY THE PETITIONER IN HDFC

Exhibit p3 A TRUE COPY OF THE ACKNOWLEDGMENT OF INCOME TAX RETURNS FOR THE ASSESSMENT YEAR 2022-2023

Exhibit p4 A TRUE COPY OF THE ACKNOWLEDGMENT OF INCOME TAX RETURNS FOR THE ASSESSMENT YEAR 2023-2024

Exhibit P5 A COPY OF REPLY DATED 19.6.2024 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT

 
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