Edwin Vincent V vs State Of Kerala
2024 Latest Caselaw 26196 Ker

Kerala High Court

Edwin Vincent V vs State Of Kerala on 3 September, 2024

Author: C.S.Dias

Bench: C.S.Dias

                                              2024:KER:66746
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946
                  BAIL APPL. NO. 6049 OF 2024
   CRIME NO.757/2024 OF KALPAKANCHERY POLICE STATION,
                            MALAPPURAM
        AGAINST   THE   ORDER/JUDGMENT   DATED   IN   BAIL   APPL.
NO.6035 OF 2024 OF HIGH COURT OF KERALA

PETITIONERS:

    1      EDWIN VINCENT V
           AGED 39 YEARS
           PRESENTLY WORKING AS ASM WITH SUPPLYCO TIRUR
           DEPOT, TIRUR AND R/O. RIYA BHAWAN, GLEN MARY
           ESTATE, P.O GLEN MARY, PEERUMEDU, IDUKKI DIST,
           PIN - 685531

    2      RAHUL KRISHNA C
           AGED 34 YEARS
           PRESENTLY WORKING AS ASM UNDER SUPPLYCO TIRUR
           DEPOT, TIRUR, R/O. CHETHAKKOT HOUSE, NEDUVANNOOR
           , KOZHIKKODE, PIN - 673614

    3      RAJESH P
           AGED 41 YEARS
           S/O.SHRI. UNNI KRISHNAN , PRESENTLY WORKING AS
           ASM UNDER SUPPLYCO DEPOT, TIRUR & R/O.
           PADMALAYAM, IRIBILIYAM P.O, VALANCJHERRY,
           MALAPPURAM DIST, PIN - 679572

    4      SUKUMARAN
           AGED 46 YEARS
           S/O. SHRI.NARAYANAN P, PRESENTLY WORKING AS ASM
           WITH SUPPLYCO DEPOT., TIRUR & R/.O. POTTAMMAL
           HOUSE, ATHAVANAD P.O, THIRUNAVAYA, MALAPPURAM,
           PIN - 676301


           BY ADVS.
           REENA SHARON SURESH
           K.P.S.SURESH
 BAIL APPL. NO. 6049 OF 2024            2

                                                     2024:KER:66746

RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
             KERALA, PIN - 682031

     2       STATION HOUSE OFFICER
             KALPAKANCHERRY POLICE STATION KALPAKANCHERRY P.O
             MALAPPURAM DIST, PIN - 676551

              SR.PUBLIC PROSECUTOR SRI.C.S.HRITHWIK



         THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION
ON   03.09.2024,    THE   COURT   ON   THE   SAME   DAY   PASSED   THE
FOLLOWING:
 BAIL APPL. NO. 6049 OF 2024       3

                                                 2024:KER:66746


            Dated this the 3rd day of September, 2024

                         ORDER

The application is filed under Section 482 of

the Bharatiya Nagarik Suraksha Sanhita, 2023 ( in

short, BNSS), for an order of pre-arrest bail.

2. The petitioners apprehend arrest in O.R.

No.757/2024 of the Kalpakanchery Police Station,

Malappuram, for allegedly committing a non-bailable

offence.

3. Heard; Smt.Reena Sharon Suresh, the

learned counsel appearing for the petitioners and

Sri.C.S.Hrithwik., the learned Senior Public

Prosecutor.

4. The learned Public Prosecutor, on

instructions, submitted that the petitioners are only

strong suspects in the above crime. The investigation

is in progress. The said submission is recorded.

In the light of the above submission, the bail

application is closed. It is made clear that, if the

2024:KER:66746 presence of the petitioners is required by the

Kalpakanchery police with regard to the allegations

made in the bail application, they shall be issued with

a notice under Section 35(3) of the BNSS, if the

offence alleged against them is punishable for less

than seven years.

SD/-

C.S.DIAS,JUDGE rmm/3/9/2024