Kerala High Court
P.K.Moosakutty vs Sulaikha on 3 September, 2024
2024:KER:66885
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946
OP(C) NO. 1746 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OS NO.443 OF 2014 OF MUNSIFF
COURT ,PARAPPANANGADI
PETITIONER:
P.K.MOOSAKUTTY
AGED 74 YEARS
S/O.MUHAMMED P.K, MADHURANGOTTU HOUSE, VAZHOOR AMSOM,
PERINGAVU DESOM, KONDUTTY TALUK, MALAPPURAM DISTRICT, PIN -
673638
BY ADV T.M.ABDUL LATHEEF
RESPONDENTS:
1 SULAIKHA
AGED 66 YEARS
D/O.UNNIMOIDEENKUTTY, VAYAPPURATHU HOUSE, MAYANAD P.O,
CHELAVOOR AMSOM DESOM, KOZHIKODE DISTRICT, PIN - 673003
2 P.K.MOOSA
AGED 78 YEARS
S/O.UNNIMOIDEENKUTTY, KUNNATH HOUSE, VAZHAYOOR AMSOM,
PERINGAVU DESOM, KONDOTTY TALUK, MALAPPURAM DISTRICT, PIN -
673638
3 RAMLA P
AGED 66 YEARS
/O.UNNIMOIDEENKUTTY, SHABNA MANZIL HOUSE, FAROOQ AMSOM,
DESOM, PETTA, KOZHIKODE DISTRICT, PIN - 673632
4 ALIKOYA P.K
AGED 60 YEARS
S/O.UNNIMOIDEENKUTTY, KUNNATH HOUSE, VAZHAYOOR AMSOM,
PERINGAVU DESOM, KONDOTTY TALUK, MALAPPURAM DISTRICT, PIN -
673638
5 RAJEENA P.K
AGED 52 YEARS
D/O.UNNIMOIDEENKUTTY, RAMANALOOKKAL HOUSE, PUNNAMANA,
MANGALAM AMSOM, DESOM, P.O.MANGALAM, MALAPPURAM, PIN -
676561
6 FOUSIYA
AGED 56 YEARS
D/O.UNNIMOIDEENKUTTY, KOLAMBIYA HOUSE, ASHOKAPURAM P.O,
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KASABA AMSOM, KALATHINKUNNU DESOM, KOZHIKODE DISTRICT,
PIN - 683101
7 JAMEELA P.K
AGED 68 YEARS
D/O.UNNIMOIDEENKUTTY, KUNNATH HOUSE, VAZHAYOOR AMSOM,
PERINGAVU DESOM, KONDOTTY TALUK, MALAPPURAM DISTRICT, PIN
- 683638
8 P.K.MUHAMMEDKUTTY
AGED 78 YEARS
S/O.MUHAMMED P.K, MADHURANGOTTU HOUSE, VAZHOOR AMSOM,
PERINGAVU DESOM, KONDUTTY TALUK, MALAPPURAM DISTRICT, PIN
- 683638
9 P.K.ABDUSAMAD
AGED 60 YEARS
S/O.MUHAMMED.P.K, MADHURANGOTTU HOUSE, VAZHOOR AMSOM,
PERINGAVU DESOM, KONDUTTY TALUK, MALAPPURAM DISTRICT, PIN
- 683638
0 P.K.UNNIMOIDEENKUTTY
AGED 54 YEARS
S/O.MUHAMMED.P.K, MADHURANGOTTU HOUSE, VAZHOOR AMSOM,
PERINGAVU DESOM, KONDUTTY TALUK, MALAPPURAM DISTRICT, PIN
- 683638
11 PATHUMMAKUTTY.P.K
AGED 78 YEARS
D/O.MUHAMMED.P.K, AYANGAL HOUSE, VAZHAKKAD AMSOM,
CHERYUVAYOOR DESOM, P.O.MUNDAKKAL, MALAPPURAM DISTRICT,
PIN - 673645
12 SUHARABI
AGED 66 YEARS
D/O.MUHAMMED P.K, SABIRA MANZIL (HOUSE), KARUVANTHURUTHI
P.O, KOZHIKODE DISTRICT, PIN - 673631
13 SUBHAIDA P.K
AGED 63 YEARS
D/O.MUHAMMED P.K, KAMADOYAL HOUSE, OLAVATTOOR AMSOM
DESOM, AROOR, MALAPPURAM DISTRICT, PIN - 673738
14 SARIFA P.K
AGED 46 YEARS
S/O.MUHAMMED P.K, THEKKEPALLIYIL HOUSE, FAROOQ AMSOM,
DESOM, PETTA, KOZHIKODE DISTRICT, PIN - 673632
15 P.K.ASHARAF
AGED 58 YEARS
S/O.MUHAMMED P.K, MADHURANGOTTU HOUSE, VAZHOOR AMSOM,
PERINGAVU DESOM, KONDUTTY TALUK, MALAPPURAM DISTRICT, PIN
- 678638
16 ABDUL AZEEZ
AGED 63 YEARS
S/O.MUHAMMED HAJI, PARAYIL THENGOTTU HOUSE, PULIKKAL P.O,
CHERUKAVU AMSOM, CHEVAYOOR DESOM, KONDOTTY TALUK,
MALPPURAM DISTRICT, PIN - 673637
17 SIDDIQUE
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AGED 42 YEARS
S/O.MUHAMMED, PILASSERI HOUSE, NIT P.O, POOLAKKODE AMSOM,
DESOM, KOZHIKODE TALUK, KOZHIKODE DISTRICT, PIN - 673601
18 MOYOOTTI
AGED 62 YEARS
S/O.KUNJALI, CHENAYINGAL THAZHA HOUSE, GURUVAYURAPPAN
COLLEGE P.O, PALAZHI AMSOM, DESOM, KOZHIKODE TALUK,
KOZHIKODE DISTRICT,, PIN - 673014
19 MUHAMMED BASHEER
AGED 42 YEARS
S/O.MUHAMMED HAJI, KUTTIPALAKKAL HOUSE, MAVOOR P.O,
MAVOOR AMSOM DESOM, KOZHIKODE TALUK, KOZHIKODE DISTRICT,,
PIN - 673681
0 UMMER HAJI
AGED 65 YEARS
S/O.MUHAMMED HAJI, MUNDAKKAPARAMBATH METHAL HOUSE,
CHERUPPA P.O, CHERUPPA AMSOM, DESOM, KOZHIKODE TALUK,
KOZHIKODE DISTRICT,, PIN - 673008
21 ABDUL MAJEED
AGED 58 YEARS
S/O.MUHAMMED MUSLIYAR, KALATHINGAL HOUSE, VELIPRA AMSOM,
KARINGALLAYI DESOM, P.O.FAROOQ COLLEGE, KOZHIKODE TALUK,
KOZHIKODE DISTRICT, PIN - 673632
22 RIYAZ
AGED 42 YEARS
S/O.MUHAMMED, NEELADATH, MOLIYAM PARAMBU HOUSE, VELIPRA
AMSOM, KARINGALLAYI DESOM, P.O.FAROOQ COLLEGE, KOZHIKODE
TALUK, KOZHIKODE DISTRICT,, PIN - 673632
23 BICHAVAHAJI
AGED 63 YEARS
S/O ABOOBACKERKUTTI, THAHIRA MANZIL, KARUVANTHURUTHI
AMSAM DESAM, KOZHIKODE, PIN - 673631
24 THAHIRA BANU
W/O UMMERFAROOQ, NANAMCHIRAKKAL, KOLATHARA AMSOM,
KOZHIKODE, PIN - 673655
25 SUMAYYA
AGED 30 YEARS
W/O ABNDUL JALEEL, JANAYI SUPERMARKET, KALPETTA AMSOM
DESOM , NEAR PWDE ROAD, WAYANAD, PIN - 673121
26 SAJANA M
AGED 20 YEARS
D/O ABDUL RAHMAN, CHIRAYAKKAT HOUSE, OLAVANNA AMSOM DESAM
KOZHIKODE, PIN - 673019
27 SAINABA
AGED 24 YEARS
W/O ANAS , P.O, ELATHUR, ELATHUR AMSOM DESAM, KOZHIKODE,
PIN - 673303
28 SAHANA M
AGED 20 YEARS
D/O BICHAVAHAJI, THAHIRA MANZIL, KARUVANTHURUTHI AMSOM
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DESAM, KOZHIKODE, PIN - 673019
29 MUHAMMED HAJI
AGED 98 YEARS
S/O KARANGAL AVARANKUTTI, MANNANGADI VEEDU, VAZHAYOOR
POST, KONDOTTI TALUK, VAZHAYUR AMSOM, KAKKOV
DESAM ,KOZHIKODE, PIN - 673019
0 AISHA BEEVI
AGED 74 YEARS
D/O KORANGAL MUHAMMED HAJI , POTTAMMAL HOUSE, PULIKKAL
POST, KONDOTTI TALUK , CHERUKAVU AMSOM,. PARAPPUR DESAM,
KOZHIKODE, PIN - 673637
31 ABDURAHIMAN
AGED 65 YEARS
NADUKANDI HOUSE, POST VAZHAYUR,,KONDOTTI TALUK, VAZHAYUR
AMSOM,KAKKOV , KOZHIKODE, PIN - 673019
32 AHAMMED KOYA
AGED 59 YEARS
MANNANGANDI HOUSE,VAZHAYUR, POST,KONDOTTI TALUK,KAKKOV
DESAM,KOZHIKODE, PIN - 673019
33 JAMEELA
AGED 52 YEARS
W/O KORALODI SAITHALAVI, IRUMBANKUDUKK, POST PARAMBIL
PEEDIKA, THIROORANGADI,PERUVALUUR AMSOM ,MALAPPURAM, PIN
- 673638
34 ASHRAF
AGED 38 YEARS
S/O MUHAMMED, CHOLAYIL HOUSE, PEGAD, PERINGAV DESAM,
VAZHYUR AMSOM, KONDOTTY TALUK, KOZHIKODE, PIN - 673633
35 ABDUL RAHIMAN
AGED 50 YEARS
S/O AHAMMED,CHOLAYIL HOUSE, PENGAD,PERINGAV DESOM,
VAZHAYUR, AMSOM, KONDOTTI TALUK, KOZHIKODE, PIN - 673633
36 LATHIEF
AGED 45 YEARS
S/O UNNINKUTTI, CHOLAYIL HOUSE, PENGAD,, VAZHAYUR AMSOM,,
KONDOTTI TALUK, KOZHIKODE, PIN - 673633
37 RARU
AGED 66 YEARS
KONJALATH HOUSE, PERINGAV DESOM, VAZHAYUR AMSOM, KONDOTTI
TALUK, KOZHIKOD, PIN - 673633
38 SHERIFF
AGED 38 YEARS
D/O KOYA, CHOLAYIL HOUSE, PERINGAV,VAZHAYUR AMSOM,,
KONDOTTI TALU, KOZHIKODE, PIN - 673633
39 BABU
AGED 45 YEARS
S/O RARU, KONJALATH HOUSE, PERINGAV, DESOM, VAZHAYUR
AMSOM, KONDOTTI TALU, KOZHIKODE, PIN - 673633
0 JAMSHEER
AGED 34 YEARS
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S/O ISMAIL, KONJALATH HOUSE, PERINGAV, DESOM, VAZHAYUR
AMSOM, KONDOTTI TALU, KOZHIKODE, PIN - 673633
41 BABU
AGED 50 YEARS
KONJALATH HOUSE, PERINGAV, DESOM, VAZHAYUR AMSOM,
KONDOTTI TALU, KOZHIKODE, PIN - 673633
42 NOUFAL
AGED 42 YEARS
S/O KOYA, CHOLAYIL HOUSE, PERINGAV, DESOM, VAZHAYUR
AMSOM, KONDOTTI TALU, KOZHIKODE, PIN - 673633
43 AYISHA
AGED 50 YEARS
CH OLAYIL HOUSE, PERINGAV, DESOM, VAZHAYUR AMSOM,
KONDOTTI TALU, KOZHIKODE, PIN - 673633
44 KHADEEJA
AGED 40 YEARS
CHOLAYIL HOUSE, PERINGAV, DESOM, VAZHAYUR AMSOM, KONDOTTI
TALU, KOZHIKODE, PIN - 673633
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 03.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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VIJU ABRAHAM , J.
===========================
OP(C) No. 1746 of 2024
============================
Dated this the 3rd day of September, 2024
JUDGMENT
Petitioner has approached this Court seeking expeditious
disposal of OS No.443/2014 within a time limit to be fixed by this
Court.
2. When the matter came up for consideration on
09.08.2024, I have called for a report from the Munsiff Court,
Parappanangadi regarding the present status of the suit and the
time limit required for disposal of the same. A detailed report dated
22.08.2024 has been submitted by the trial Court, wherein it is
stated that notice to the defendants is yet to be served. It is further
stated that, on 07.08.2024 IA Nos.10/2024, 11/2024, 12/2024 and
13/2024 were filed to set aside abatement, for impleading
supplemental defendants 45 to 48, to amend the plaint and to
condone delay respectively, and the case is now posted to
13.09.2024. It is stated that the steps are not yet complete in the
matter and there are 44 defendants in the party array. 18
defendants filed written statement and other 13 defendants are yet
to file the written statement. In the circumstances the trial Court has
2024:KER:66885
sought for six months time after the completion of pretrial steps to
dispose of OS No. 443/2014.
Taking into consideration the fact that the suit is of 2014, I am
inclined to dispose of the original petition with a direction to the trial
Court to dispose of OS No.443/2014 within the time limit sought for
in the report from the date of completion of pretrial steps.
Sd/-
VIJU ABRAHAM
JUDGE
sbk/-
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APPENDIX OF OP(C) 1746/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PLAINT IN O.S.NO.443/2014
Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT FILED
BY DEFENDANTS 29 TO 33
Exhibit P3 TRUE COPY OF THE WRITTEN STATEMENT FILED
BY THE 4TH DEFENDANT
Exhibit P4 TRUE COPY OF THE WRITTEN STATEMENT FILED
BY DEFENDANTS 21 AND 22
Exhibit P5 TRUE COPY OF THE VARIOUS POSTING DATES OF
THE SUIT AVAILABLE IN THE E-COURT OF THE
COURT
