Shiju vs Joshy
2024 Latest Caselaw 26034 Ker

Kerala High Court

Shiju vs Joshy on 30 September, 2024

OP(C) No.1062/2024                            1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR. JUSTICE VIJU ABRAHAM




                Monday, the 30th day of September 2024 / 8th Aswina, 1946
                                  OP(C) NO. 1062 OF 2024

              EP 133/2019 IN OS 479/2004 OF PRINCIPAL MUNSIFF COURT, KOCHI

   PETITIONER/JUDGMENT DEBTORS 2 AND 3:

      1. SHIJU, AGED 47 YEARS, SON OF MR. SUGATHAN, KALATHARA PARAMBU,
         KACHERIPADY DESOM, PALLURTHY (PO) VILLAGE, KOCHI, ERNAKULAM, PIN -
         682006

            AND ANOTHER

   RESPONDENTS/DECREE HOLDER & JUDGMENT NO.1:

      1. JOSHY, AGED 58 YEARS, SON OF KALATHARAVEETTIL CHEERAN, KALATHARA
         PARAMBU, KACHERIPADY DESOM, PALLURTHY (PO) VILLAGE, KOCHI,
         ERNAKULAM, PIN - 682006

            AND ANOTHER


          Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in Execution Petition No.133 of 2019 in Original
   Suit No.479 of 2004 on the files before the Principal Munsiff's Court,
   Kochi, pending disposal of the above original petition.


          This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   23.08.2024 and upon hearing the arguments of M/S.SHAJI CHIRAYATH, JIJI M.
   VARKEY, M.K.SAFEELA BEEVI, SAVITHA GANAPATHIYATAN & M.M.SHAJAHAN,
    Advocates for the petitioners and of M/S.SASI M.R., DHARMYA MS,
   N.P.SILPA, KAVYA KRISHNAN, S.SAJIT SANAL & ARYA VALSAN, Advocates for R1,
   the court passed the following:

                                           ORDER

Both sides submit that there is a chance for settlement and the matter may be posted before the mediation centre attached to the High Court.

Parties to appear on 14-10-2024. Interim order is extended by one month.

Post on 01-11-2024.

Sd/- VIJU ABRAHAM, JUDGE

30-09-2024 /True Copy/ Assistant Registrar