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M/S. Fashion Jewellers & Exporters vs The Assistant Commissioner ...
2024 Latest Caselaw 26017 Ker

Citation : 2024 Latest Caselaw 26017 Ker
Judgement Date : 30 September, 2024

Kerala High Court

M/S. Fashion Jewellers & Exporters vs The Assistant Commissioner ... on 30 September, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                                   1
        RP NO. 795/2024 in WA No.1638/2023      2024:KER:72527
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

         THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                             &

              THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

     MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946

                                RP NO. 795 OF 2024

        AGAINST THE JUDGMENT DATED 27.05.2024 IN WA NO.1638 OF 2023
                       OF HIGH COURT OF KERALA
REVIEW PETITIONER/APPELLANT:

            M/S. FASHION JEWELLERS & EXPORTERS,
            AGED 72 YEARS
            MAIN ROAD, CHALAKUDY, THRISSUR-, REPRESENTED BY ITS
            MANAGING PARTNER -C.P. PAUL,, PIN - 680307


            BY ADV MATHEWS K. UTHUPPACHAN
RESPONDENTS/RESPONDENTS:

    1       THE ASSISTANT COMMISSIONER (ASSESSMENT),
            COMMERCIAL TAXES SPECIAL CIRCLE, THRISSUR, PIN - 680004

    2       THE COMMISSIONER OF COMMERCIAL TAXES,
            STATE GOODS & SERVICES TAX DEPARTMENT, TAX TOWERS,
            KILLIPPALAM, KARAMANA, THIRUVANANTHAPURAM, PIN - 695002

            BY GOVERNMENT PLEADER SRI.V.K.SHAMSUDHEEN


     THIS    REVIEW      PETITION        HAVING    COME   UP   FOR   ADMISSION   ON
30.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
        RP NO. 795/2024 in WA No.1638/2023   2          2024:KER:72527
                                       ORDER

Taking note of the averments in the affidavit filed in support

of IA.No.1 of 2024 seeking withdrawal of the Review Petition, the

review petitioner is permitted to withdraw the Review Petition with a

view to avail the benefit of the Amnesty Scheme.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE mns

 
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