Thasleema A vs Commissioner Of Examinations
2024 Latest Caselaw 25925 Ker

Kerala High Court

Thasleema A vs Commissioner Of Examinations on 30 September, 2024

WP(C) No.30599/2024                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
             Monday, the 30th day of September 2024 / 8th Aswina, 1946
                            WP(C) NO. 30599 OF 2024 (Y)
   PETITIONERS:

      1. THASLEEMA A, AGED 23 YEARS, D/O. ABOOBAKER, DARUTHASLEEM,
         KADUVAPALLI, THOTTAKKADU P.O, MANAMBOOR, THIRUVANANTHAPURAM , PIN -
         695605
      2. PRIYA JOY, AGED 27 YEARS, D/O. JOY JOSEPH, IDAYANIMATTATHIL,
         PALAKKATTUMALA P.O, KURICHITHANAM, KOTTAYAM , PIN - 686635
      3. PRABITHA K.K, AGED 31 YEARS, D/O. KUNDU K.K, KONDARAM KADAVATH,
         PALANI, PARAPPUR, MALAPPURAM, PIN - 676304

   RESPONDENTS:

      1. COMMISSIONER OF EXAMINATIONS, GOVERNMENT OF KERALA, OFFICE OF THE
         COMMISSIONER FOR GOVERNMENT EXAMINATIONS, POOJAPURA,
         THIRUVANANTHAPURAM , PIN - 695012
      2. SECRETARY, OFFICE OF THE COMMISSIONER FOR GOVERNMENT EXAMINATIONS,
         POOJAPURA, THIRUVANANTHAPURAM , PIN - 695012
      3. STATE OF KERALA, REP. BY ITS SECRETARY, GENERAL EDUCATION
         DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695033


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 1st respondent to grant one mark provisionally to
   question No.121 in Ext.P3 question paper and similar questions in Set A,
   B, and D to all the petitioners, pending disposal of the above Writ
   Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.J.JULIAN XAVIER, FIROZ K.ROBIN, JOSE. V.V. (THENGATHARA), ROY JOSEPH,
   ANIES MATHEW, NIRMAL KURIEN EAPEN, THASNIEEM BADARUDEEN & THOMAS P.B.,
   Advocates for the petitioners, GOVERNMENT PLEADER for R1 to R3, the court
   passed the following:

                                          ORDER

The learned Government Pleader is directed to get instructions as to the present status of the hearing directed to be conducted in the light of Exts.P7 and P8 judgments.

Post on 22/10/24.

Sd/- ZIYAD RAHMAN A.A., JUDGE

30-09-2024 /True Copy/ Assistant Registrar

APPENDIX OF WP(C) 30599/2024 Exhibit P3 TRUE COPY OF THE QUESTION PAPER OF SET C, BOOKLET SERIAL NO. 108799 CATEGORY 1 PART 3 ENGLISH OF K-TET MARCH 2023

Exhibit P7 TRUE COPY OF THE JUDGMENT DATED 19.02.2024 IN W.P (C)

Exhibit P8 TRUE COPY OF THE JUDGMENT DATED 09.08.2024 IN W.P (C) NO.26080/2024 AND CONNECTED CASES