Dr. Philomina Oommen vs Meera K
2024 Latest Caselaw 25906 Ker

Kerala High Court

Dr. Philomina Oommen vs Meera K on 30 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

 Con.Case(C) No.2485 of 2024


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                                                 2024:KER:72560


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946

                  CON.CASE(C) NO. 2485 OF 2024

         AGAINST      THE      ORDER/JUDGMENT   DATED   IN   WP(C)

 NO.7815 OF 2024 OF HIGH COURT OF KERALA

 PETITIONER(S):

             DR. PHILOMINA OOMMEN
             AGED 64 YEARS, W/O DR. THOMAS JOSEPH,
             PUTHUPARAMBIL HOUSE, ELAMGULAM DESOM AND
             VILLAGE, KANJIRAPPALLY TALUK, KOTTAYAM
             DISTRICT REPRESENTED BY HER POWER OF
             ATTORNEY HOLDER PURUSHOTHAMAN NAIR, AGED 75
             YEARS, S/O PUSHKARAN NAIR, PALATHUMANGATTU
             HOUSE, PANAMATTAM P.O., ELAMGULAM VILLAGE,
             KANJIRAPPALLY TALUK, KOTTAYAM DISTRICT,
             PIN - 686 522


             BY ADVS.
             SANIL JOSE
             BONNY BENNY
             P.G.SUDHEESH
             K.P.ANTONY BINU
             AMALJITH



 RESPONDENT(S)/3RD RESPONDENT:

             MEERA K.
             AGE NOT KNOWN TO THE PETITIONER, FATHER'S
 Con.Case(C) No.2485 of 2024


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            NAME NOT KNOWN TO THE PETITIONER, REVENUE
            DIVISIONAL OFFICER, REVENUE DIVISIONAL
            OFFICE, FORT KOCHI, KOCHI, PIN - 682001



       BY ADV.
       SRI. RENJITH T.R., SR.GP


       THIS    CONTEMPT       OF   COURT   CASE   (CIVIL)   HAVING
COME UP FOR ADMISSION ON 30.09.2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C) No.2485 of 2024


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                 P.V.KUNHIKRISHNAN, J.
             ---------------------------------------
            Con. Case(C) No.2485 of 2024
            ----------------------------------------
      Dated this the 30th day of September, 2024



                              JUDGMENT

When this Con.Case(C) came up for

consideration, the learned Government Pleader

submitted that the directions in the judgment dated

28.02.2024 in WP(C) No.7815/2024 are complied

with and an order is also passed. The Government

Pleader will hand over a copy of the order to the

learned counsel appearing for the petitioner.

In the light of the submission of the learned

Government Pleader, this Contempt Case(C) is

closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj

2024:KER:72560

APPENDIX OF CON.CASE(C) 2485/2024

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF THE JUDGMENT DATED 28/2/2024 IN W.P. (C).NO.7815/2024 ON THE FILE OF THIS HONOURABLE COURT

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE