Kerala High Court
John Joseph vs The Arbitrator/ Special Sale Officer on 30 September, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
2024:KER:72644
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946
WP(C) NO. 33188 OF 2024
PETITIONER:
JOHN JOSEPH,
AGED 52 YEARS
S/O. LIGORI GEORGE, KARIPPAYIL HOUSE,
CHEMMANATHUKARA P.O,
VAIKOM , KOTTAYAM DISTRICT.,
PIN - 686606
BY ADVS.
GEORGE SEBASTIAN
ADITYA T.P.
RESPONDENTS:
1 THE ARBITRATOR/ SPECIAL SALE OFFICER,
AGRICULTURAL SERVICE CO OPERATIVE BANK,
KADUTHURUTHY GROUP, ASSISTANT REGISTRAR
(GENERAL),
CO-OPERATIVE SOCIETIES, VAIKOM.,
PIN - 686041
2 THE CO-OPERATIVE INSPECTOR
(ARBITRATION AND EXECUTION),
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL),
2024:KER:72644
WP(C) NO.33188 OF 2024
2
CO-OPERATIVE SOCIETIES,
VAIKOM., PIN - 686041
3 THE VAIKOM TALUK,
FARMING AND MARKETING CO-OPERATIVE SOCIETY
LTD., K 1170, VAIKOM,
REPRESENTED BY ITS SECRETARY,
BISMILLAH BUILDING,
NEAR COURT COMPLEX VAIKOM, VAIKOM P.O.,
KOTTAYAM DISTRICT,
PIN - 686141
SMT.SHEEJA C.S.,SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:72644
WP(C) NO.33188 OF 2024
3
JUDGMENT
Dated this the 30th day of September, 2024
The petitioner approached this Court seeking to keep
all further proceedings in pursuance of Exts.P5 to P8 in
abeyance for a period of three months so as to enable the
petitioner to take steps for setting aside Exts.P1 to P4.
2. Counsel for the petitioner submitted that
subsequently it was noted that Execution Proceedings are
pending and the petitioner has entered appearance in the
Execution Proceedings and is defending the matter before
the Execution Court.
In that view of the matter, no further orders are
necessary in this writ petition at this stage. Recording the
said submission, the writ petition is disposed of granting
2024:KER:72644
WP(C) NO.33188 OF 2024
liberty to the petitioner to approach this Court again, if
situation so warrants.
Sd/-
N.NAGARESH
JUDGE
hmh
2024:KER:72644
WP(C) NO.33188 OF 2024
APPENDIX OF WP(C) 33188/2024
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE AWARD DATED
17.06.2023 PASSED BY THE 1ST
Exhibit P2 A TRUE COPY OF THE AWARD DATED
17.06.2023 PASSED BY THE 1ST
Exhibit P3 A TRUE COPY OF THE AWARD DATED
17.06.2023 PASSED BY THE 1ST
Exhibit P4 A TRUE COPY OF THE AWARD DATED
17.06.2023 PASSED BY THE 1ST
Exhibit P5 A TRUE COPY OF THE DEMAND NOTICE DATED
20.7.2024 ISSUED BY THE 2ND RESPONDENT
DEMANDING PAYMENT OF RS.53,214/-
Exhibit P6 A TRUE COPY OF THE DEMAND NOTICE DATED
20.7.2024 ISSUED BY THE 2ND RESPONDENT
DEMANDING PAYMENT OF RS.87,714/-
Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED
20.7.2024 ISSUED BY THE 2ND RESPONDENT
DEMANDING PAYMENT OF RS.1,15,714/-
Exhibit P8 A TRUE COPY OF THE DEMAND NOTICE DATED
20.7.2024 ISSUED BY THE 2ND RESPONDENT
DEMANDING PAYMENT OF RS. 1,02,714/-
