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C.V.Santha Kumar vs The State Co-Operative Election ...
2024 Latest Caselaw 30850 Ker

Citation : 2024 Latest Caselaw 30850 Ker
Judgement Date : 30 October, 2024

Kerala High Court

C.V.Santha Kumar vs The State Co-Operative Election ... on 30 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                               2024:KER:81001



         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                    WP(C) NO. 36579 OF 2024



PETITIONER:

         C.V.SANTHA KUMAR, AGED 45 YEARS
         S/O.C.S.VASU, CHARUVILAYIL,
         MUTHUPEZHUMKAL P.O., VAKAYAR, KONNI,
         PATHANAMTHITTA DISTRICT, PIN - 689698


         BY ADVS.
         T.R.HARIKUMAR
         ARJUN RAGHAVAN



RESPONDENTS:

    1    THE STATE CO-OPERATIVE ELECTION COMMISSION,
         REPRESENTED BY ITS SECRETARY, 3RD FLOOR,
         CO-BANK TOWERS, VIKAS BHAVAN P.O.,
         THIRUVANANTHAPURAM, PIN - 695033

    2    THE RETURNING OFFICER,
         VAKAYAR SERVICE CO-OPERATIVE BANK LTD.
         NO. 847, VAKAYAR P.O,
         PATHANAMTHITTA DISTRICT
         (UNIT INSPECTOR, CHITTAR,
         OFFICE OF THE ASSISTANT REGISTRAR OF
         CO-OPERATIVE SOCIETIES (GENERAL),
         KOZHENCHERRY, PATHANAMTHITTA).,
         PIN - 689698
                                             2024:KER:81001
WP(C) No.36579 of 2024
                           2


    3    THE ELECTORAL OFFICER
         VAKAYAR SERVICE CO-OPERATIVE BANK LTD.
         NO. 847, VAKAYAR P.O, PATHANAMTHITTA DISTRICT
         (ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
         (GENERAL), KONNI, PATHANAMTHITTA DISTRICT),
         PIN - 689698

    4    THE VAKAYAR SERVICE CO-OPERATIVE BANK LTD.
         NO. 847, REPRESENTED BY ITS SECRETARY,
         VAKAYAR P.O., PATHANAMTHITTA DISTRICT,
         PIN - 689698


         BY ADV M. SASINDRAN
         SRI.C.M. NAZAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2024:KER:81001
WP(C) No.36579 of 2024
                               3



                         JUDGMENT

Dated this the 30th day of October, 2024

Counsel on either side submit that the writ petition has

become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N.NAGARESH JUDGE spk

 
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