Shaju vs State Of Kerala
2024 Latest Caselaw 30784 Ker

Kerala High Court

Shaju vs State Of Kerala on 30 October, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                     2024:KER:80875
CRL.MC NO. 3043 OF 2023

                                     1
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                          CRL.MC NO. 3043 OF 2023

CRIME NO.2350/2016 OF NORTH PARAVUR POLICE STATION, ERNAKULAM

         AGAINST THE ORDER/JUDGMENT DATED IN CC NO.212 OF 2017

   OF JUDICIAL MAGISTRATE OF FIRST CLASS - I, NORTH PARAVUR

PETITIONER/ACCUSED 1 TO 10 :
    1     SHAJU, AGED 36 YEARS
          S/O SIVAN, KUTTETH H, PATTANAM,
          VADAKKEKKARA VILLAGE,
          ERNAKULAM DISTRICT, PIN - 683 522.

     2       SAJUDDEEN, AGED 35 YEARS
             S/O IBRAHIM, MARAMBILLY H,
             KAITHARAM, KOTTUVALLI VILLAGE,
             ERNAKULAM DISTRICT, PIN - 682 519.

     3       GIREESH, AGED 38 YEARS
             S/O THANKAPPAN, RAMESH NIVAS,
             VANIYAKADU, KOTTUVALLY VILLAGE,
             ERNAKULAM DISTRICT, PIN - 682 519

     4       SULESH, AGED 49 YEARS
             S/O SUHRUDAN, VALATH H,
             KOCHAMBALAM,
             NAYARAMBALAM VILLAGE,
             ERNAKULAM DISTRICT, PIN - 682 509.

     5       PRADEEP, AGED 40 YEARS
             S/O VELAYUDHAN, PARAMANGALAM H,
             NANDHIKULANGARA, KOTTUVALLI VILLAGE,
             ERNAKULAM DISTRICT, PIN - 682 519.

     6       MURALI, AGED 50 YEARS
             S/O PEETHAMBARA MENON, LEELA VILASAM,
             PERUVARAM, N.PARAVUR VILLAGE,
             ERNAKULAM DISTRICT, PIN - 683 513
                                                      2024:KER:80875
CRL.MC NO. 3043 OF 2023

                                 2


     7       AFSAL, AGED 39 YEARS
             S/O MOIDU, ANGADIPARAMBU H,
             PALATHURUTHU, CHENDAMANGALAM VILLAGE,
             ERNAKULAM DISTRICT, PIN - 683 512.

     8       RADHAKRISHNAN, AGED 51 YEARS
             S/O VELAYUDHAN, THUNDIPARAMBIL HOUSE,
             KOONAMMAVU, KOTTUVALLY VILLAGE,
             ERNAKULAM DISTRICT, PIN - 683 519.

     9       SHAMEER, AGED 44 YEARS
             S/O ABDUL SALAM, PETTINGAKALA H,
             CHENDAMANGALAM VILLAGE,
             ERNAKULAM DISTRICT, PIN - 683512

     0       SYAMJITH, AGED 31 YEARS
             S/O SIVAN, KAKKANAD H,
             PERUMPADANNA, NORTH PARAVUR VILLAGE,
             ERNAKULAM DISTRICT, PIN - 683 513.


             BY ADV N.JAGATH


RESPONDENT/DEFACTO COMPLAINANT :

     1       STATE OF KERALA
             REPRESENTED BY PUBIL PROSECUTOR,
             HIGH COURT OF KERALA,
             ERNAKULAM, PIN - 682 031.

     2       AJEESH ANTONY, AGED 42 YEARS
             S/O ANTONY, ARAKKAL HOUSE,
             ELAMKUNNAPPUZHA VILLAGE, KOCHI TALUK,
             ERNAKULAM DISTRIC, PIN - 682 503.


             BY ADV SUBI K.
             SRI.C.N.PRABHAKARAN, PP


THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
30.10.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                                                2024:KER:80875
CRL.MC NO. 3043 OF 2023

                                                 3



                             BECHU KURIAN THOMAS, J
                        ......................................................
                                 Crl.M.C.No.3043 of 2023
                         ...................................................
                       Dated this the 30th day of October, 2024


                                             ORDER

The learned counsel for the petitioners seeks permission to

withdraw this Crl.M.C.

2. Permission is granted and the Crl.M.C. is dismissed as withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/01/11/2024