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Maria Jose vs State Of Kerala
2024 Latest Caselaw 30770 Ker

Citation : 2024 Latest Caselaw 30770 Ker
Judgement Date : 30 October, 2024

Kerala High Court

Maria Jose vs State Of Kerala on 30 October, 2024

                                            2024:KER:80840
WP(C) NO. 37237 OF 2024

                             1

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA,

                           1946

                  WP(C) NO. 37237 OF 2024

PETITIONERS:

          MARIA JOSE
          AGED 41 YEARS
          D/O JOSE, MULAKKAL HOUSE, PARAPALLI,
          KIZHAPARAYAR P.O, PALA, KOTTAYAM,
          PIN - 686578

          BY ADVS.
          JOBY JOSEPH
          BABY THOMAS
          INDRAJITH S KAIMAL
          ALICIA JOSE
          GEORGE T.J
          ALBERTHOVE FRANCIS.M.G.
          AISWARYARAJ
          JOHNY GEORGE


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          GOVT. SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001
                                                       2024:KER:80840
WP(C) NO. 37237 OF 2024

                                   2

    2          THE DIRECTOR OF GENERAL EDUCATION (DGE)
               DIRECTORATE OF GENERAL EDUCATION, JAGATHY,
               THIRUVANANTHAPURAM, PIN - 695014

    3          THE DEPUTY DIRECTOR OF EDUCATION
               OFFICE OF DEPUTY DIRECTOR OF EDUCATION,
               PALACE ROAD, KOTTAYAM, PIN - 686001

    4          THE DISTRICT EDUCATIONAL OFFICER
               KADUTHURUTHY, KOTTAYAM DISTRICT,
               PIN - 686604

               BY ADV
               ADV. VENUGOPAL V, G.P


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   30.10.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                           2024:KER:80840
WP(C) NO. 37237 OF 2024

                           3




                      JUDGMENT

The learned counsel for the petitioner submits

that this writ petition is not pressed. Accordingly, this

writ petition is dismissed as not pressed.

Sd/-

ZIYAD RAHMAN A.A., JUDGE scs 2024:KER:80840 WP(C) NO. 37237 OF 2024

APPENDIX OF WP(C) 37237/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE ORDER BEARING NO.

A4/457/2016 DATED 03.06.2016 ISSUED BY THE 4TH RESPONDENT

Exhibit P2 A TRUE COPY OF THE APPOINTMENT MEMO BEARING NO. A/125/2017 DATED 01.06.2017 ISSUED BY THE CORPORATE EDUCATIONAL AGENCY DIOCESE OF PALAI

Exhibit P3 A TRUE COPY OF THE GOVERNMENT ORDER (REG.) BEARING NO. 2069/2023/GEDN DATED 22.03.2023 ISSUED BY THE 1ST RESPONDENT

Exhibit P4 A TRUE COPY OF THE MEMO OF APPOINTMENT DATED 01.06.2023 ISSUED BY THE CORPORATE MANAGER OF CORPORATE EDUCATIONAL AGENCY DIOCESE OF PALAI

Exhibit P5 A COPY OF THE ORDER BEARING NO.

B1/46353/2023 DATED 19/07/2024 BY 3RD RESPONDENT

Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED 29.08.2024 BY THE PETITIONER

 
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