Nazar vs Rani George Ias
2024 Latest Caselaw 30685 Ker

Kerala High Court

Nazar vs Rani George Ias on 30 October, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 2675 OF 2024           1



                                                   2024:KER:80923
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        CON.CASE(C) NO. 2675 OF 2024

          AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14829 OF

2015 OF HIGH COURT OF KERALA

PETITIONER/S:

              NAZAR
              AGED 41 YEARS
              S/O. HAMZA RAWTHER, LOWER PRIMARY SCHOOL
              ASSISTANT, P.T.P.M.LOWER PRIMARY SCHOOL, VELIYAM,
              KOTTARAKKARA,KOLLAM, RESIDING AT SULEKHA MANZIL,
              KARALIKONAM, ARKKANNUR P.O., AYOOR, KOLLAM, PIN -
              691533


              BY ADVS.
              PIRAPPANCODE V.S.SUDHIR
              AKASH S.
              GIRISH KUMAR M S
              SRIVIDYA K
              RICHU THERESA ROBERT




RESPONDENT/S:

      1       RANI GEORGE IAS
              FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
              SECRETARY, GENERAL EDUCATION DEPARTMENT,
              SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

      2       SRI.SHANAVAS S IAS
 CON.CASE(C) NO. 2675 OF 2024       2



                                                   2024:KER:80923
              FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
              DIRECTOR OF GENERAL EDUCATION, DIRECTORATE OF
              GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM,
              PIN - 695014



OTHER PRESENT:

              SRI.RENJITH.T.R, SR.GP


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 2675 OF 2024       3



                                                   2024:KER:80923

                    P.V.KUNHIKRISHNAN, J
                 --------------------------------------
                Cont. Case (C) No.2675 of 2024
                                    in
                   W.P.(C.) No. 14829 of 2015
                  --------------------------------------
            Dated this the 30th day of October, 2024



                               JUDGMENT

It is submitted that the judgment dated 26.02.2024

in W.P.(C.) No.14829/2015 is stayed by the Division Bench in

Writ Appeal No. 1720/2024.

In the light of the above submission, this contempt

case is closed.

The petitioner is free to re-open the contempt case, if

the writ appeal is disposed of and if there is any contempt

survive.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS