Alphonsa vs Krishnan Namboothiri
2024 Latest Caselaw 30556 Ker

Kerala High Court

Alphonsa vs Krishnan Namboothiri on 25 October, 2024

OP(C) No.1129/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MR.JUSTICE M.A.ABDUL HAKHIM

               Friday, the 25th day of October 2024 / 3rd Karthika, 1946

                                OP(C) NO. 1129 OF 2024

      EA 1/20 IN EP NO.916/2015 IN OS NO.389/1995 OF MUNSIFF COURT, CHAVAKKAD

   PETITIONERS/RESPONDENTS/JUDGMENT DEBTORS:

      1. ALPHONSA AGED 75 YEARS W/O. ARAKKAL JOSEPH, ARACKKAL HOUSE,
         PAVARATTY VILLAGE & DESOM, CHAVAKKED TALUK, THRISSUR DISTRICT - 680
         507

            AND 2 OTHERS


   RESPONDENTS/PETITIONERS/DECREE HOLDER:

      1. KRISHNAN NAMBOOTHIRI, AGED 74 YEARS, S/O. CHERUVAKKARA MANAKKAL
         KRISHNAN NAMBOODIRI, CHERUVAKKARA MANA, PAVARTTY AMSOM & DESOM,
         CHAVAKKAD TALUK, THRISSUR DISTRICT, PIN - 680 507.

            AND 8 OTHERS


          OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to pass
   an order staying all further proceedings in EP No.916 of 2015 in OS No.389
   of 1995 of the Munsiff's Court, Chavakkadu, pending disposal of this OP(C)
   in the interest of justice.

          This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dted
   25-09-2024 and upon hearing the arguments of M/S. GEORGE MATHEW, SUNIL
   KUMAR A.G, MATHEW K.T., GEORGE K.V. & MEDHA B.S., Advocates for the
   petitioners, M/S.A.PARVATHY MENON, P.SANJAY, BIJU MENATTOOR, INDIRA K.P.,
   PAUL VARGHESE (PALLATH), KIRAN NARAYAN, RAHUL RAJ P., MUHAMMED BILAL K.A,
   MEERA R MENON, BASILA BEGUM AND DEVIKA S. PRASAD, Advocates for the
   respondent 3, the court passed the following:




                                          ORDER

Interim order is extended by two weeks.

Sd/- M.A.ADBUL HAKHIM, JUDGE

25-10-2024 /True Copy/ Assistant Registrar