Gopakumar K.R vs The District Police Chief Kottayam
2024 Latest Caselaw 30474 Ker

Kerala High Court

Gopakumar K.R vs The District Police Chief Kottayam on 25 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                        2024:KER:79713


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

        FRIDAY, THE 25TH DAY OF OCTOBER 2024/3RD KARTHIKA, 1946

                       WP(C) NO. 34028 OF 2024



PETITIONER:

            GOPAKUMAR K.R,
            AGED 54 YEARS, S/0 K.G.RAMAKRISHNAN NAIR,
            GOKULAM (H), SOUTH PAMPADY P.O, PAMPADY,
            KOTTAYAM DISTRICT, PIN - 686521

            BY ADVS.
            GEORGE SEBASTIAN
            ADITYA T.P.




RESPONDENTS:

    1       THE DISTRICT POLICE CHIEF KOTTAYAM,
            NEAR KOTTAYAM EAST POLICE STATION,
            DISTRICT POLICE OFFICE, KOTTAYAM-KUMILY ROAD,
            COLLECTORATE, KOTTAYAM - KERALA,
            PIN - 686002

    2       THE STATION HOUSE OFFICER,
            PAMPADY POLICE STATION, PAMPADY - KOOROPPADA ROAD,
            PAMPADY, KOTTAYAM DIST. KERALA,
            PIN - 686502

    3       THE KERALA CO-OPERATIVE STATE ELECTION COMMISSION,
            REPRESENTED BY THE SECRETARY, JANAHITHAM,
            NEAR LEGISLATIVE ASSEMBLY, VIKASBHAVAN,
            THIRUVANANTHAPURAM., PIN - 695003
 WP(C) NO. 34028 OF 2024
                                    2
                                                           2024:KER:79713


     4      THE OFFICE INSPECTOR,
            OFFICE OF THE ASSISTANT REGISTRAR (GENERAL)
            COOPERATIVE SOCIETIES, KOTTAYAM (THE RETURNING OFFICER
            OF ELECTION TO THE PAMPADY SERVICE COOPERATIVE
            BANKLIMITED NO 831), KOTTAYAM-KUMILY ROAD,
            COLLECTORATE, KOTTAYAM - KERALA,
            PIN - 686002

     5      V.M PRADEEP,
            S/O LATE MADHAVAN, VELLARAYIL (H),
            SOUTH PAMPADY P.O, PAMPADY,
            KOTTAYAM DISTRICT, PIN - 686521

            SRI. AJITH VISWANATHAN, GP.
            SRI. C.M. NAZAR SC FOR SCEC.


     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
25.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 34028 OF 2024
                                  3
                                                      2024:KER:79713


                          JUDGMENT

Dated this the 25th day of October, 2024

Learned Counsel for the petitioner submits that

the issue involved has been rendered infructuous.

The writ petition is accordingly dismissed as

infructuous.

Sd/-

V.G.ARUN JUDGE ARK WP(C) NO. 34028 OF 2024

2024:KER:79713

APPENDIX OF WP(C) 34028/2024

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE ELECTION NOTIFICATION DATED 24.08.2024 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER ALONG WITH OTHER CANDIDATES OF THE PETITIONER'S FRONT DATED 25.09.2024 BEFORE THE 2ND RESPONDENT

EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 26.09.2024

EXHIBIT P4 A TRUE COPY OF THE CIRCULAR BEARING NO.

28/2013 DATED 20.11.2013 OF THE STATE POLICE CHIEF

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 16.08.2024 IN WP(C) 29262/2024