Citation : 2024 Latest Caselaw 30240 Ker
Judgement Date : 24 October, 2024
2024:KER:79179
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
RSA NO. 670 OF 2006
AGAINST THE JUDGMENT & DECREE DATED 03.12.2005 IN AS NO.448
OF 2005 OF DISTRICT COURT & ERNAKULAM ARISING OUT OF THE JUDGMENT
& DECREE DATED 29.09.1999 IN OS NO.330 OF 1995 OF MUNSIFF'S COURT,
MUVATTUPUZHA
APPELLANTS / RESPONDENTS 1 AND 3/ PLAINTIFFS 1 AND 3:
1 YACOB
AGED 51 YEARS, S/O VARKEY,
THOMBRAYIL HOUSE, RAMALLOOR KARA,, KOTHAMANGALAM.
2 JOSE AGED 49 YEARS SO VARKEY
THOMBRAYIL HOUSE, SUB STATION BHAGOM,, KOTHAMANGALAM
VILLAGE.
BY ADVS.
M/S P.N. RAMAKRISHNAN NAIR
P.VISWANATHAN (SR.)
AJU MATHEW
G. JAYASANKAR.
RESPONDENTS/APPELLANTS/DEFENDANTS:
1 KOTHAMANGALAM MAR THOMA CHERIA PALLY
REPRESENTED BY ITS VICAR, FR.K.P. ELDHOSE,, AGED 36
YEARS, KAKKANATTU, MAR THOMA CHERIA, PALLY,
KOTHAMANGLAM.
RSA NO. 670 OF 2006 2
2024:KER:79179
2 FR. K.P. ELDHOSE AGED 36 YEARS
KAKKANATTU, VICAR, MAR THOMA CHERIA PALLY,,
KOTHAMANGALAM.
3 FR.K.I. KURIAKOSE AGED 41 YEARS
KUDIYIRICKAL, ASSISTANT VICAR,, MAR THOMAS CHERIA
PALLY, KOTHAMANGALAM.
4 FR. K.K. MATHEWS AGED 50 YEARS
KUZHIVETTIPURATHU, ASSISTANT VICAR,, MAR THOMA CHERIA
PALLY, KOTHAMANGALAM.
5 PROF.M.A. POULOSE AGED 45 YEARS
MEJETHU HOUSE, THANKALAM, KOTHAMANGALAM.
6 ALIAS P. POULOSE AGED 41 YEARS
PUTHECKAL HOUSE, ELAMBRA, KOTHAMANGALAM.
7 T.P. MATHIAM AGED 36 YEARS
THEKKILAKKATTU HOUSE, ANGADY, KOTHAMANGALAM.
8 K.T. GEORGE AGED 51 YEARS
KIZHIYELIL, KUTHUKUZHI P.O.,, KOTHAMANGALAM.
9 ISSAC MATHAI AGED 66 YEARS
MALIYEL HOUSE, VENDUVAZHI,, KARUKADOM P.O.,
KOTHAMANGALAM.
10 K.P. KURIAKOSE AGED 44 YEARS
KUNNASSERIL HOUSE, KARUKADOM P.O, KOTHAMANGALAM.
11 P.I. ALIAS AGED 45 YEARS
PAREKKARA HOUSE, THANKALAM KARA,, KOTHAMANGALAM.
12 ITTIYAVIRA BABY (C.T. BABY),
AGED 41 YEARS, CHUNDATTU, KARUKADOM P.O.,
KOTHAMANGALAM.
13 KURIAKOSE JOSEPH (K.K. JOSEPH),
AGED 49 YEARS, KARUMKUTTIPURAM,, SUB STATION JUNCTION,
KOTHAMANGALAM.
14 KURIAKOSE JOY (JOY PULIYELIL),
AGED 48 YEARS, PULIYELIL, KOTHAMANGALAM.
RSA NO. 670 OF 2006 3
2024:KER:79179
15 VARKEY KORAH (M.V. KORAH)
AGED 56 YEARS, MAMMACHERIL, KUTHUKUZHY P.O,
KOTHAMANGALAM.
16 KURIAN MATHEW (PROF.P.K. MATHEW),
AGED 57 YEARS, PALLIMALIL, MATHIRAPPILLY,
KOTHAMANGALAM.
17 MATHAI PATHROSE (KUNJU),(DIED)
AGED 59 YEARS, PALAKKADAN, KOTHAMANGALAM.
(IT IS RECORDED THAT LEGAL REPRSENTATIVES OF THE 17TH
RESPONDENT NEED NOT BE IMPLEADED AS NO CAUSE OF ACTION
SURVIVES AGAINST THE LEGAL REPRESENTATIVES OF DECEASED
17TH RESPONDENT AS PER ORDER DATED 20.06.2008 VIDE
STATEMENT DATED 16.06.2008 IN RSA NO. 670.2006.)
18 SAKRIA ROY (ROY SKARIA),
KUTHUKUZHI, KOTHAMANGALAM.
19 KUNJU CHERIA SALIM (SALIM CHERIAN),
AGED 44 YEARS, MALAYIL HOUSE,, KOTHAMANGALAM.
0 ALIAS ABRAHAM AGED 50 YEARS
MELETHU HOUSE, THANKALAM, KOTHAMANGALAM.
21 V.V. ITTAN AGED 51 YEARS
VETTIAMKUNNEL HOUSE, KARUKADOM,, KOTHAMANGALAM.
22 P.M. ELDHO AGED 50 YEARS
PALAPPILLIL HOUSE, MATHIRAPILLY,, PALLIPPADY,
KARUKADOM P.O.
23 RAJU YOHANNAN AGED 49 YEARS
MALIL HOUSE, VENDUVAZHY,, KARUKODAM P.O.
BY ADVS.
SRI.N.N.ELAYATH - R14 & R20
SRI.P.V.ELIAS - R14 & R20
THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
24.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RSA NO. 670 OF 2006 4
2024:KER:79179
JUDGMENT
The learned counsel for the appellant
submits that inspite of sending registered notice
to the appellant. There are no response from the
appellants, and hence the appeal is dismissed for
non-prosecution.
Sd/-
M.A.ABDUL HAKHIM JUDGE mus
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