Kerala High Court
Ferdinand Eugine @ Freddi vs Bridgit Benchamin on 24 October, 2024
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O.P.(C) NO.1610 OF 2017
2024:KER:79164
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
O.P.(C) NO.1610 OF 2017
ORDER IN IA 3032/2015 IN OS NO.99 OF 2015 OF ADDITIONAL MUNSIFF
COURT, KOLLAM
PETITIONER/S:
FERDINAND EUGINE @ FREDDI, AGED 56 YEARS
S/O EUGINE RESIDING AT FEBIN NIVAS, FISHERMEN COLONLY,
THANNI, THEKKUMBHAGOM CHERRY, MAYYANADU P.O. ERAVIPURAM
VILLAGE, KOLLAM DIST.
BY ADVS.
SRI.JOHNSON GOMEZ
SRI.S.BIJU KIZHAKKANELA
RESPONDENT/S:
1 BRIDGIT BENCHAMIN, AGED 59 YEARS
W/O. LATE BENCHAMIN, SCOLBIN VILLA THANNI, THEKKUMBHAGAM
CHERRY, MAYYANADU P.O., ERAVIPURAM VILLAGE, KOLLAM DISTRICT
- 691303.
2 SCLOBIN B. @ SCLOBIN BENCHAMIN, AGED 37, W/O. LATE
BENCHAMIN, SCOLBIN VILLA, THANNI, THEKKUMBHAGAM CHERRY,
MAYYANADU P.O., ERAVIPURAM VILLAGE, KOLLAM DISTRICT -
691303.
3 ST. MICHEAL CHURCH,
THANNI, THEKKUMBHAGAM CHERRY, MAYYANADU P.O., ERAVIPURAM
VILLAGE, KOLLAM DISTRICT - 691303, REPRESENTED BY RT. REV.
DR. STANLY ROMAN BISHOP KOLLAM DIOCESE, PIN - 691303.
4 FR. NITHESH GOMEX,AGED 31 YEARS, VIKAR, ST. MICHEAL CHURCH,
THANNI, THEKKUMBHAGAM CHERRY, MAYYANADU P.O., ERAVIPURAM
VILLAGE, KOLLAM DISTRICT - 691303.
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O.P.(C) NO.1610 OF 2017
2024:KER:79164
5 DEEPU SIGNI,
AGED 30 YEARS, S/O. SIGNI, DEEPALAYAM HOUSE, ADHICHAMAN
THOPPU THANNI, THEKKUMBHAGAM CHERRY, MAYYANADU P.O.,
ERAVIPURAM VILLAGE, KOLLAM DISTRICT - 691303.
6 DALAPPAN VICTOR,
AGED 58 YEARS, RESIDING AT PARADISE HOUSE, KOCHUTHOPPU,
THANNI, THEKKUMBHAGAM CHERRY, MAYYANADU P.O., ERAVIPURAM
VILLAGE, KOLLAM DISTRICT - 691303.
7 ROMEO EUGINE,S/O.EUGINE, ADICHAMAN THOPPU, THANNI,
THEKKUMBHAGAM CHERRY, MAYYANADU P.O., ERAVIPURAM VILLAGE,
KOLLAM DISTRICT - 691303.
8 JOHNSON SYNON,
KOCHU MARIYIL HOUSE, THANNI, THEKKUMBHAGAM CHERRY, MAYYANADU
P.O., ERAVIPURAM VILLAGE, KOLLAM DISTRICT - 691303.
9 GEORGE JOHNY, S/O. JOHNY, FISHERMEN COLONY, THANNI,
THEKKUMBHAGAM CHERRY, MAYYANADU P.O., ERAVIPURAM VILLAGE,
KOLLAM DISTRICT - 691303.
10 ALEXANDER @ SONYAN KOCHUTHOPPU,
THANNI, THEKKUMBHAGAM CHERRY, MAYYANADU P.O., ERAVIPURAM
VILLAGE, KOLLAM DISTRICT - 691303.
11 JOHN,J.J. BHAVAN, KATTILPURAYIDAM, THANNI, THEKKUMBHAGAM
CHERRY, MAYYANADU P.O., ERAVIPURAM VILLAGE, KOLLAM DISTRICT
- 691303.
BY ADVS.
SMT.M.ASHA
SRI.M.RAJESH
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 12.5.2017, THE COURT
ON 24.10.2024 DELIVERED THE FOLLOWING:
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O.P.(C) NO.1610 OF 2017
2024:KER:79164
JUDGMENT
(Dated: 24th October, 2024)
The counsel for the petitioner submits that the matter is settled
between the parties, and he is withdrawing the original petition.
Hence, this Original Petition (C) is dismissed as withdrawn.
SD/-
BASANT BALAJI
JUDGE
ss
O.P.(C) NO.1610 OF 2017
2024:KER:79164
APPENDIX OF OP(C) 1610/2017
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE PLAINT IN OS NO. 99/2015 ON
THE FILE OF THE ADDITIONAL MUNSIFF'S COURT,
KOLLAM.
EXHIBIT P2 A TRUE COPY OF THE WRITTEN OBJECTION FILED BY THE
DEFENDANTS IN IA NO.425/15 IN OS NO.99/15.
EXHIBIT P3 A TRUE COPY OF THE COMMISSION REPORT FILED IN
O.S. NO.99/15 BEFORE THE ADDITIONAL MUNSIFF
COURT, KOLLAM.
EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 05/06/2015 PASSED
BY THE ADDITIONAL MUNSIFF COURT, KOLLAM IN IA
NO.425/2015 IN OS NO.99/15.
EXHIBIT P5 A TRUE COPY OF IA NO.3032/2015 IN OS NO.99/15
FILED BY THE 1ST RESPONDENT BEFORE THE ADDITIONAL
MUNSIFF COURT, KOLLAM.
EXHIBIT P6 A TRUE COPY OF THE OBJECTION IN IA NO.3032/2015
IN OS NO.99/15 FILED BY THE 1ST DEFENDANT BEFORE
THE ADDITIONAL MUNSIFF COURT, KOLLAM.
EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 06/02/2017 IN IA
NO.3032/2015 IN OS NO.99/15 PASSED BY THE
ADDITIONAL MUNSIFF COURT, KOLLAM.
