Kerala High Court
Vamanan Namboothiri vs Prabhakaran on 24 October, 2024
2024:KER:79380
MACA Nos.2883 & 3554 of 2016
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
MACA NO. 2883 OF 2016
OPMV NO.781 OF 2008 OF ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL, MAVELIKKARA
APPELLANT/2ND RESPONDENT:
VAMANAN NAMBOOTHIRI
KALLAMPALLIL VEEDU, EREZHA NORTH, KANNAMANGALAM.
BY ADVS.
SRI.V.PHILIP MATHEW
SRI.GIBI.C.GEORGE
RESPONDENTS/PETITIONERS & RESPONDENTS 1 & 3:
1 PRABHAKARAN, AGED 60 YEARS
VALIYAPARAMBIL KIZHAKKATHIL (PRABHATHAM) PERINGALIPURAM
P.O., ERNAKKADU 689 511.
2 PRAVEEN
AGED 27 YEARS
S/O.PRABHAKARAN, VALIYAPARAMBIL KIZHAKKATHIL
(PRABHATHAM) PERINGALIPURAM P.O., ERNAKKADU 689 511.
3 PRAVEENA
AGED 23 YEARS
D/O.PRABHAKARAN, VALIYAPARAMBIL KIZHAKKATHIL
(PRABHATHAM) PERINGALIPURAM P.O., ERNAKKADU 689 511.
4 ABHILASH
S/O.GOPI, KOIPPALLIL THEKKETHIL VEEDU, PERINGALIPURAM
P.O., ENNAKKADU 689 511.
2024:KER:79380
MACA Nos.2883 & 3554 of 2016
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5 AJAYAKUMAR
S/O.MADHAVAN, IYROOR PANAYIL HOUSE, EREZHA NORTH MURI,
KANNAMANGALAM VILLAGE, MAVELIKKARA TALUK, ALAPPUZHA
DISTRICT 690 103.
BY ADVS.
SRI.A.R.DILEEP
SRI.ARUN THOMAS
SRI.ALPHIN ANTONY
SRI.GEORGE VARGHESEPERUMPALLIKUTTIYIL
SRI.JENNIS STEPHEN
SRI.P.J.JOE PAUL
SRI.V.MANOJ KUMAR
SRI.MANU SEBASTIAN
SRI.SANTHOSH MATHEW
SRI.VIJAY V. PAUL
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR HEARNG
ON 24.10.2024 ALONG WITH MACA.3554/2016, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:79380
MACA Nos.2883 & 3554 of 2016
..3..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
MACA NO. 3554 OF 2016
OPMV NO.781 OF 2008 OF ADDITIONAL MOTOR ACCIDENT CLAIMS TRIBUNAL,
MAVELIKKARA
APPELLANTS/PETITIONERS:
1 PRABHAKARAN
VALIYAPARAMBIL KIZHAKKATHIL (PRABHATHAM),
PERINGALIPURAM P.O., ENNAKKADU
2 PRAVEEN
VALIYAPARAMBIL KIZHAKKATHIL (PRABHATHAM),
PERINGALIPURAM P.O., ENNAKKADU
3 PRAVEENA
VALIYAPARAMBIL KIZHAKKATHIL (PRABHATHAM),
PERINGALIPURAM P.O., ENNAKKADU
BY ADVS.
SRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.A.R.DILEEP
SRI.P.J.JOE PAUL
SRI.MANU SEBASTIAN
RESPONDENT/S:
1 ABHILASH
S/O. GOPI, KOIPPALLIL THEKKETHIL VEEDU, PERINGALIPURAM,
ENNAKKADU - 689 624.
2024:KER:79380
MACA Nos.2883 & 3554 of 2016
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2 VAMANAN NAMPOOTHIRI
KALLAMPALLIL VEEDU, EREZHA NORTH, KANNAMANGALAM - 690
106
3 AJAYAKUMAR
S/O. MADHAVAN, IYOOR PANAYIL HOUSE, EREZHA NORTH MURI,
KANNAMANGALAM VILLAGE, MAVELIKKARA TALUK - 690 106
BY ADVS.
SRI.V.MANOJ KUMAR
SRI.ARUN THOMAS
SRI.ALPHIN ANTONY
SRI.JENNIS STEPHEN
SMT.MARIA ROY
SRI.V.PHILIP MATHEW
SRI.SANTHOSH MATHEW
SRI.VIJAY V. PAUL
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR HEARING
ON 24.10.2024 ALONG WITH MACA.2883/2016, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:79380
MACA Nos.2883 & 3554 of 2016
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JUDGMENT
The learned counsel for the appellants in both appeals
submitted that the matter has been settled between the parties out of
court and that, memos dated 18.10.2024 and 01.10.2024 have been filed
to that effect in MACA Nos.2883 of 2016 and 3554 of 2016 respectively.
Recording the submission and memos as above, the appeals are
disposed of, as settled.
Sd/-
SHOBA ANNAMMA EAPEN
JUDGE
bka/-
