Kerala High Court
M/S. Yeoman Bone & Allied Products vs Kerala State Pollution Control Board on 24 October, 2024
WP(C) NO. 37580 OF 2024
1
2024:KER:79616
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
WP(C) NO. 37580 OF 2024
PETITIONER:
M/S. YEOMAN BONE & ALLIED PRODUCTS,
VI/655A, INDUSTRIAL DEVELOPMENT AREA,
BINANI ZINC ROAD END, EDAYAR, ALUVA-VIA,
ERNAKULAM DISTRICT, PIN-683502,
REPRESENTED BY ITS MANAGING PARTNER,
K.P.ANTO, AGED 57 YEARS,
S/O. LATE K.G.PAPPACHAN,
KUDIYIRIPPIL HOUSE, MATTOOR P.O.,
KALADY-VIA, ERNAKULAM DISTRICT, PIN - 683574
BY ADVS.
BABU JOSEPH KURUVATHAZHA
ARCHANA K.S.
MOHAMMED SHAFI.K
NOEL EALIAS
RESPONDENTS:
1 KERALA STATE POLLUTION CONTROL BOARD,
PLAMOOD, PATTOM P.O., THIRUVANANTHAPURAM,
REPRESENTED BY ITS MEMBER SECRETARY, PIN - 695004
2 CHIEF ENVIRONMENTAL ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD,
REGIONAL OFFICE, GANDHI NAGAR,
KADAVANTHRA, KOCHI, PIN - 682020
3 SENIOR ENVIRONMENTAL ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD,
ENVIRONMENTAL SURVEILLANCE CENTRE, ELOOR EAST,
UDYOGAMANDAL P.O., KOCHI, PIN - 683501
OTHER PRESENT:
T NAVEEN - SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 24.10.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 37580 OF 2024
2
2024:KER:79616
MOHAMMED NIAS C.P., J
==========================
W.P(C) No. 37580 of 2024
==========================
Dated this the 24th day of October, 2024
JUDGMENT
The learned Counsel for the petitioner submits that in view of
the minutes dated 15.10.2024, which is circulated on 21.10.2024, the
prayers in the writ petition has become infructuous. This is recorded.
Accordingly, the writ petition is dismissed as withdrawn.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
LU
WP(C) NO. 37580 OF 2024
2024:KER:79616
APPENDIX OF WP(C) 37580/2024
PETITIONER EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE CONSENT
NO.PCB/ESC/A/R1/2491/2006 DATED 16.6.2006,
VALID UP TO 31.12.2008 ISSUED FROM THE OFFICE
OF THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE CONSENT TO OPERATE BEARING
CONSENT NO.PCB/ESC/CO/IC-76/2020 DATED
1.3.2021, WHICH IS VALID UP TO 28.2.2025,
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P2(A) TRUE COPY OF THE LETTER DATED 25.10.2021
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 5.10.2021
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT.
EXHIBIT P3(A) TRUE COPY OF THE LETTER DATED 14.6.2023
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE LETTER DATED 15.12.2023
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE EXPLANATION DATED 25.1.2024
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT, IN RESPONSE TO EXT.P4.
EXHIBIT P6 TRUE COPY OF THE DIRECTION DATED 6.2.2024
ISSUED FROM THE OFFICE OF THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE REPLY DATED 21.2.2024
SUBMITTED BY THE PETITIONER BEFORE THE
ENVIRONMENTAL ENGINEER ATTACHED TO THE OFFICE
OF THE 3RD RESPONDENT, IN RESPONSE TO EXT.P6.
EXHIBIT P8 TRUE COPY OF THE DIRECTION DATED 6.3.2024
ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE EXPLANATION DATED 30.3.2024
OFFERED BY THE PETITIONER AT THE OFFICE OF
THE 2ND RESPONDENT, IN RESPONSE TO EXT.P8.
WP(C) NO. 37580 OF 2024
2024:KER:79616
EXHIBIT P10 TRUE COPY OF THE CLOSURE INTENTION NOTICE
NO.PCB/ESC/CO-121/08 DATED 14.8.2024 ISSUED
BY THE 3RD RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE EXPLANATION DATED 29.8.2024
OFFERED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT, IN RESPONSE TO EXT.P10.
EXHIBIT P12 TRUE COPY OF THE CLOSURE ORDER NO.PCB/ESC/CO-
121/08 DATED 22.10.2024 ISSUED BY THE 3RD
RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DATED
22.10.2024 SUBMITTED BY THE PETITIONER BEFORE
THE 3RD RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE REPRESENTATION DATED
23.10.2024 SUBMITTED BY THE PETITIONER BEFORE
THE 1ST RESPONDENT.
EXHIBIT P15 TRUE COPY OF THE MINUTES OF THE HEARING HELD
BY THE CHAIRPERSON OF THE 1ST RESPONDENT ON
15.10.2024.
EXHIBIT P16 TRUE COPY OF THE LETTER DATED 21.10.2024
ISSUED BY THE CHAIRPERSON OF THE 1ST
RESPONDENT.
// True Copy // PA To Judge
