Citation : 2024 Latest Caselaw 30051 Ker
Judgement Date : 22 October, 2024
CRL.MC NO. 3468 OF 2018 1
2024:KER:78463
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
CRL.MC NO. 3468 OF 2018
AGAINST THE ORDER/JUDGMENT DATED 18.08.2017 IN CMP
NO.2342 OF 2017 OF CHIEF JUDICIAL MAGISTRATE, ERNAKULAM
PETITIONER/S:
ABDUL NAZAR
AGED 54 YEARS, S/O V.P.M MAHAMOOD,
KIZHAKKEPURAYIL,JUNI VILLA, KOTTY, PAYYANNUR,
KANNUR.
BY ADVS.
SRI.T.K.VIPINDAS
SRI.K.C.GINEEB
SRI.K.M.MUHAMMED HUSSAIN
SRI.K.V.SREE VINAYAKAN
RESPONDENT/S:
CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY STANDING COUNSEL, HIGH COURT OF
KERALA,ERNAKULAM.
BY ADV Sreelal Warriar,SPL.PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 22.10.2024, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
CRL.MC NO. 3468 OF 2018 2
2024:KER:78463
P.V.KUNHIKRISHNAN, J
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Crl.M.C. No. 3468 of 2018
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Dated this the 22nd day of October, 2024
ORDER
The counsel for the petitioner submitted that the
prayers in the Criminal Miscellaneous case are infructuous.
Therefore, this Criminal Miscellaneous case is
dismissed as infructuous.
Sd/-
P.V.KUNHIKRISHNAN JUDGE SKS
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