K.V.K. Sayyid Hashim vs P.P. Muhamed Yasin
2024 Latest Caselaw 30043 Ker

Kerala High Court

K.V.K. Sayyid Hashim vs P.P. Muhamed Yasin on 22 October, 2024

OP(C) No.761/2024                            1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
             Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                               OP(C) NO. 761 OF 2024
          IA 2/2023 IN OS 334/2016 OF MUNSIFF COURT, MANJERI, MALAPPURAM
   PETITIONER/PETITIONER:

          K.V.K. SAYYID HASHIM AGED 48 YEARS S/O SAYYID SALIH POOKKOYA
          THANGAL, R3. C. SABAN GOLDEN VILLAGE, VALIYAPARAMBA, PUTHUR P.O,
          KOTTAKKAL VIA, MALAPPURAM DISTRICT, NOW RESIDING AT SAYYID MANZIL,
          SILVERSTONE VILLA, PARANKIMOOCHIKKAL, CHAPANANGADI P O., MALAPPURAM
          DISTRICT., PIN - 676503

        BY ADV K.P.SREEKUMAR
   RESPONDENT/RESPONDENT:

          P.P. MUHAMED YASIN AGED 72 YEARS, S/O.MUHAMMED KUTTY, MOULANA HOUSE,
          MANGALAM AMSOM, KOOTAYI DESOM, TIRUR TALUK, MALAPPURAM DISTRICT, ,
          PIN - 676561


        This OP(C) having come up for orders on 22/10/2024, upon perusing
   the letter dated 07/09/2024 of the District Judge, Manjeri forwarding the
   letter dated 02/09/2024 of the Munsiff, Manjeri and this Court's judgment
   dated 22/03/2024 in the OP(C), the Court on the same day passed the
   following:

                                        ORDER

Perused the letter dated 02/09/2024 from the Munsiff, Manjeri. No further order is required

Sd/- C. JAYACHANDRAN JUDGE

22-10-2024 /True Copy/ Assistant Registrar