Remeshan vs Mr. Manoj
2024 Latest Caselaw 30041 Ker

Kerala High Court

Remeshan vs Mr. Manoj on 22 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.2159/2024                            1/2

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                 Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                 CONTEMPT CASE(C) NO. 2159 OF 2024(S) IN WP(C) 16417/2023

   PETITIONERS/PETITIONERS IN WPC:


       1. REMESHAN, AGED 44 YEARS, S/O. KOCHUCHERUKKAN, CHENKILATH THEKKETHIL
          HOUSE, MATTAM NORTH, THATTARAMBALAM P.O, MAVELIKKARA, ALAPPUZHA, PIN
          - 690 103.
       2. REGHUKUMAR, AGED 52 YEARS, S/O. KOCHUCHERUKKAN, CHENKILATH
          THEKKETHIL HOUSE, MATTAM NORTH, THATTARAMBALAM P.O, MAVELIKKARA,
          ALAPPUZHA, PIN - 690 103.
       3. MANIYAMMA, AGED 54 YEARS, W/O. (LATE) CHANDRAN, CHENKILATH
          THEKKETHIL HOUSE, MATTAM NORTH, THATTARAMBALAM P.O, MAVELIKKARA,
          ALAPPUZHA DISTRICT, PIN - 690 103.
       4. OMANA, AGED 63 YEARS, W/O. (LATE) NARAYANAN, CHENKILATH THEKKETHIL
          HOUSE, MATTAM NORTH, THATTARAMBALAM P.O, MAVELIKKARA, ALAPPUZHA, PIN
          - 690 103.

         BY ADVOCATE SRI.RAJ CAROLIN V.

   RESPONDENT/ADDL.RESPONDENT NO. 7 IN WPC:


           MR. MANOJ, TALUK SURVEYOR, MAVELIKKARA TALUK,
           OFFICE OF THE TALUK SURVEYOR, MAVELIKKARA,
           ALAPPUZHA DISTRICT, PIN - 690 101.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   22.10.2024, the court on the same day passed the following:
                                      ORDER

It is submitted by the learned Government Pleader that pursuant to Annexure A1 judgment, an order has been passed.

The learned counsel for the petitioners seeks time to verify the

same.

Post on 05/11/2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

22-10-2024 /True Copy/ Assistant Registrar

APPENDIX OF CON.CASE(C) 2159/2024 Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC NO. 16417 OF 2023 DATED 30/11/2023.