Vinu Varghese, S/O Pappalil Yacob ... vs Dyna Marry Aniyan, W/O Vinu
2024 Latest Caselaw 30032 Ker

Kerala High Court

Vinu Varghese, S/O Pappalil Yacob ... vs Dyna Marry Aniyan, W/O Vinu on 22 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.895/2024                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                               &
                          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
             Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                  CM.APPL.NO.1/2024 IN MAT.APPEAL NO. 895 OF 2024
                 OP(DIV)558/2021 OF FAMILY COURT, PATHANAMTHITTA.
   APPLICANT / APPELLANT:

           VINU VARGHESE, S/O.PAPPALIL YACOB VARGHESE, AGED 31 YEARS, PAPPALIL
           VEEDU, MANNAM KARA, KOTTUVALLY VILLAGE, PARAVUR TALUK, ERNAKULAM
           DIST., PIN-683520.

   RESPONDENTS / RESPONDENTS:

           DYNA MARRY ANIYAN, W/O.VINU, D/O.ANIYAN MON PAPPACHAN, CHEPPALLIL,
           AGED 28 YEARS, SANKEERTHANAM VEEDU, CHOORAKKODE KARA, ERATHU
           VILLAGE, ADOOR TALUK, PÄTHANAMTHITTÅ, PIN-691551.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 163 days in filing the Matrimonial Appeal against the judgment in
   O.P.No.558 of 2021 dated 21.12.2023 of the Family Court, Pathanamthitta
   delivered on 27.08.2024 and to accept the Mat.Appeal on records, for the
   ends of justice.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.JOHN JOSEPH(ROY) and ANISH VARGHESE Advocates for the applicant,
   the Court passed the following:


                                             ORDER

The appellant will take out consolidated notice before admission by speed post to respondent, returnable within ten days.

Post on 05.11.2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B.SNEHALATHA JUDGE

22-10-2024 /True Copy/ Assistant Registrar