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Water World Tourism Company Private ... vs Sri. Sameer Kishan,Ias
2024 Latest Caselaw 30023 Ker

Citation : 2024 Latest Caselaw 30023 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Water World Tourism Company Private ... vs Sri. Sameer Kishan,Ias on 22 October, 2024

Con.Case(C) No.2271/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                 Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                  CONTEMPT CASE(C) NO. 2271 OF 2024(S) IN WP(C) 38699/2023

      PETITIONER/PETITIONER:


                WATER WORLD TOURISM COMPANY PRIVATE LIMITED,

                ALAPPUZHA, 688 011, REPRESENTED BY ITS MANAGING DIRECTOR,

                MATHEW JOSEPH, S/O. JOSEPH, AGED 63 YEARS,

                RESIDING AT MAPPILASSERY PUTHENVEEDU, CHAMPAKKULAM (PO),

                ALAPPUZHA DISTRICT, PIN - 688 505.

            BY ADVOCATES M/S. BINOY VASUDEVAN & SREEJITH SREENATH

      RESPONDENT/1ST RESPONDENT:


                SRI. SAMEER KISHAN IAS,

                THE SUB COLLECTOR/REVENUE DIVISIONAL OFFICER,

                OFFICE OF THE RDO, SH40, KIDANGAMPARAMP, THONDANKULANGARA,

                THATHAMPALLY, ALAPPUZHA DISTRICT, PIN - 688 013.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   22.10.2024, the court on the same day passed the following:


                                             ORDER

The learned Government Pleader submits that directions in the judgment have not been complied with in view of the fact that the KSREC report is not available.

Post on 19/11/2024.

Sd/- VIJU ABRAHAM JUDGE

22-10-2024 /True Copy/ Assistant Registrar

 
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