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Ponmundam Properties Pvt. Ltd vs Land Tribunal (Devaswom)
2024 Latest Caselaw 30021 Ker

Citation : 2024 Latest Caselaw 30021 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Ponmundam Properties Pvt. Ltd vs Land Tribunal (Devaswom) on 22 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

W.P.(C).No.36914/2024
                              1


                                           2024:KER:78278
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

 TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA,

                            1946

                   WP(C) NO. 36914 OF 2024

PETITIONER:

           PONMUNDAM PROPERTIES PVT. LTD.
           PONMUNDAM P.O., MALAPPURAM
           DISTRICT.REPRESENTED BY ITS CHAIRMAN., PIN -
           676106


           BY ADVS. U.K.DEVIDAS
           S.K.SREELAKSHMY



RESPONDENTS:

    1      LAND TRIBUNAL (DEVASWOM),
           COLLECTORATE, UP HILL.P.O., MALAPPURAM.
           REPRESENTED BY DISTRICT COLLECTOR,
           MALAPPURAM, PIN - 676505

    2      DEPUTY COLLECTOR, (LAND REFORMS)
           LAND TRIBUNAL, COLLECTORATE, UP HILL. P.O.,
           MALAPPURAM DISTRICT, PIN - 676505


           SRI. B.S.SYAMANTHAK, GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.36914/2024
                              2


                                              2024:KER:78278




                        JUDGMENT

The limited prayer in this writ petition is to give a

direction to the 1st respondent to dispose of S.M.No.710 of

2024 pending before him.

Having heard Sri. U.K. Devidas, the learned

counsel for the petitioner and Sri. B.S. Syamanthak, the

learned Government Pleader, this writ petition is disposed

of with a direction to the 1 st respondent to dispose of

S.M.No.710 of 2024, after hearing the petitioner within 18

months from the date of receipt of a copy of this

judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

2024:KER:78278 APPENDIX OF WP(C) 36914/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CERTIFICATE NO.

M2.1185683/24 DATED 24.09.2024 ISSUED BY THE SECOND RESPONDENT

 
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