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Shafeek vs State Of Kerala
2024 Latest Caselaw 30016 Ker

Citation : 2024 Latest Caselaw 30016 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Shafeek vs State Of Kerala on 22 October, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CRL.MC NO. 1948 OF 2018                     1




                                                     2024:KER:78571
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

  TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                           CRL.MC NO. 1948 OF 2018

           CRIME NO.133/2008 OF Kadinamkulam Police Station,

                               Thiruvananthapuram

           AGAINST   THE   ORDER/JUDGMENT        DATED   IN    SC   NO.1116   OF

2013        OF    ADDITIONAL     DISTRICT       COURT    &    SESSIONS   COURT

(ATROCITIES          &     SEXUAL     VIOLENCE          AGAINST      WOMEN     &

CHILDREN),THIRUVANANTHAPURAM

PETITIONER/S:

       1         SHAFEEK
                 AGED 33 YEARS
                 AGED 33, S/O.ABDUL WAHAB, ZAM ZAM MANZIL, NEAR
                 ANAKKAPILLA BRIDGE, JANMI MUKKU, KADINAMKULAM
                 VILLAGE, THIRUVANANTHAPURAM.

       2         SHAMEER
                 AGED 33 YEARS
                 AGED 33, S/O.KUNJU MUHAMMED, AIYANIKKAKATHU
                 VEEDU, NEAR ANAKKAPILLA BRIDGE, JANMI MUKKU,
                 KADINAMKULAM VILLAGE, THIRUVANANTHAPURAM.


                 BY ADV SRI.SHAJIN S.HAMEED
RESPONDENT/S:
    1     STATE OF KERALA
          REPRESENTED BY THE SUB INSPECTOR OF POLICE,
          KADINAMKULAM POLICE STATION, REPRESENTED THROUGH
          THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
          ERNAKULAM-682031.
 CRL.MC NO. 1948 OF 2018                      2




                                                               2024:KER:78571

      2       NISHAD
              AGED 24 YEARS
              AGED 24, S/O.ABDUL KABEER, NISHAD MANZIL, NEAR
              ANAKKAPILLA BRIDGE, JANMI MUKKU,KADINAMKULAM
              VILLAGE, THIRUVANANTHAPURAM, PIN CODE-695503.



OTHER PRESENT:

              SRI.SANGEETHARAJ.N.R, PP


       THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON   22.10.2024,          THE   COURT   ON       THE   SAME   DAY   PASSED   THE
FOLLOWING:
 CRL.MC NO. 1948 OF 2018            3




                                                 2024:KER:78571


                   P.V.KUNHIKRISHNAN, J
                 --------------------------------------
                  Crl.M.C. No. 1948 of 2018
                 --------------------------------------
           Dated this the 22nd day of October, 2024



                           ORDER

The counsel for the petitioners submitted that the

prayers in the Criminal Miscellaneous case are infructuous.

Therefore, this Criminal Miscellaneous case is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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