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Noufal Pandipadam, S/O. Abdu Razaq P vs The Secretary
2024 Latest Caselaw 30009 Ker

Citation : 2024 Latest Caselaw 30009 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Noufal Pandipadam, S/O. Abdu Razaq P vs The Secretary on 22 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
          Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                             WA NO. 1653 OF 2024
    AGAINST JUDGMENT DATED 16/10/2024 IN WP(C) 35827/2024 OF THIS COURT
APPELLANT(S)/PETITIONER

     NOUFAL PANDIPADAM, S/O. ABDU RAZAQ P, AGED 38 YEARS , KAVALATH
     HOUSE, KARUVANTHIRUTHY, KOZHIKODE DISTRICT, PIN - 673631

BY ADVS.M/S. G.HARIHARAN, AFNA V.P., B.R.SINDU, K.S.SMITHA, PRAVEEN.H.,
V.ROHITH & V.R.SANJEEV KUMAR.

RESPONDENT(S)/RESPONDENTS

  1. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,GROUND FLOOR CIVIL
     STATION, WAYANAD ROAD, ERANHIPPALAM, KOZHIKODE DISTRICT, PIN -
     673020
  2. REGIONAL TRANSPORT AUTHORITY, GROUND FLOOR CIVIL STATION, WAYANAD
     ROAD, ERANHIPPALAM, KOZHIKODE DISTRICT REPRESENTED BY ITS SECRETARY,
     PIN - 673020

BY GOVERNMENT PLEADER FOR R1 & R2.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to the issuance of Exhibit.P6
notice proposing to revise the timings of the appellants's service
relating to Bus No.KL-55-3319 already settled on 25.07.2024 on the
strength of Exhibit.P4 proceedings, pending disposal of the above Writ
Appeal.
     This Writ Appeal coming on for orders on 22/10/2024, upon perusing
the appeal memorandum the court on the same day passed the following:
      EXHIBIT P6:A TRUE COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT
PROPOSING TO REVISE THE TIMINGS OF THE PETITIONERS SERVICE VIDE NOTICE
DATED 01.10.2024 ALONG WITH ITS ENGLISH TRANSLATION.
               ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
               -----------------------------------------------------
                       W.A.Nos.1653 and 1668 of 2024
              ------------------------------------------------------
                  Dated this the 22nd day of October, 2024

                                    ORDER

Ajithkumar, J.

Heard the learned counsel for the appellant, the learned

Senior Government Pleader and also the learned counsel for the

party respondent in W.A.No.1668 of 2024.

Reserved for judgment.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE

AV/22/10

22-10-2024 /True Copy/ Assistant Registrar

 
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