Mohanan vs Nirmala Kumari
2024 Latest Caselaw 29988 Ker

Kerala High Court

Mohanan vs Nirmala Kumari on 22 October, 2024

                                                           2024:KER:78370
R.P. No.977 of 2024              :1:


                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
                            RP NO. 977 OF 2024
          AGAINST THE JUDGMENT DATED 23.08.2024 IN OP(C) NO.1841
OF 2024 OF HIGH COURT OF KERALA
REVIEW PETITIONERS/PETITIONERS:

      1        MOHANAN
               AGED 40 YEARS
               S/O.KUTTAN, VALIYAVILA MELATHIL, POOTHAMKARA,
               ELAMANNOOR, ADOOR, PATHANAMTHITTA, PIN - 691523

      2        NARAYANAN.P.A
               AGED 65 YEARS
               S/O.AADICHAN, POOVANNA NILKUNNATHIL VEEDU,
               MANNARAMALA, OMALLOOR P.O., PATHANAMTHITTA,
               PIN - 689647

      3        K.SOMAN
               AGED 56 YEARS
               S/O.KUNJIRAMAN, SANKARA NIVAS, MADAPARA, KALANJOOR
               P.O., PATHANAMTHITTA, PIN - 689654

      4        VIPIN NATH
               AGED 27 YEARS
               S/O.SATHYAN, MELATHIL VEEDU, PANDITHITTA,
               AMBALATHIL NIRAPPU, THALAVOOR, PATHANAMTHITTA,
               PIN - 691508


               BY ADV VISMAYA VENUGOPAL
                                                         2024:KER:78370
R.P. No.977 of 2024             :2:



RESPONDENTS/RESPONDENTS:

      1        NIRMALA KUMARI
               AGED 46 YEARS, D/O.KOCHUCHERUKKAN, KOYIPURATHU
               VEEDU, KRISHNAKRIPA, MAYILAVILA VEEDU, PANKONAM,
               MUKHATHALA P.O., THRIKKOVILVATTOM VILLAGE, KOLLAM,
               PIN - 691577

      2        M/S. SIDHANAR SERVICE SOCIETY
               (A PUBLIC RELIGIOUS AND CHARITABLE TRUST)
               KOTTATHALA, KOTTARAKKARA TALUK, KOLLAM REPRESENTED
               BY SECRETARY, PIN - 691507

      3        M/S. SIDHANAR SERVICE SOCIETY,
               (SOCIETY REG.U/ACT XII OF 1955, NO.Q.4/1968)
               KOTTATHALA, KOTTARAKKARA TALUK - 691507,
               REPRESENTED BY ITS PRESIDENT., PIN - 691507

      4        SUDHAMONI.K
               AGED 43 YEARS, W/O. BABU, BABUVILASOM, EDAKKADU
               P.O., PORUVAZHY VILLAGE, KOLLAM, PIN - 691552

      5        K.RAVIKUMAR
               AGED 42 YEARS, S/O.KOCHU KUNJU, KAMAKUMPALLEEL
               VEEDU, KATTIKA, OOLIKULANGARA, KAITHAPARAMBU P.O.,
               ENATHU, PATHANAMTHITTA, PIN - 691526

      6        RAGHAVAN
               AGED 62 YEARS, S/O.AYYAPPAN, HARI BHAVAN, KAIPATTUR
               THEKKEKURISHU, KAIPATTUR, PATHANAMTHITTA,
               PIN - 689648



       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                             2024:KER:78370
R.P. No.977 of 2024            :3:


                           VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                          R.P. No.977 of 2024
          --    -- -- -- -- -- -- -- -- -- -- -- --
                 Dated this the 22nd day of October 2024

                               ORDER

The above review petition is filed seeking review of the

judgment dated 23.08.2024. One of the reasons stated for seeking

the review is that this Court has disposed of the original petition

holding that the suit was instituted only in the year 2022, without

noticing the fact that the dispute actually arose a decade ago and

leave was granted in the year 2021.

2. I am of the view that these are not reasons for seeking a

review of the judgment. Since the suit is only of the year 2022, I am

not inclined to fix a time limit to dispose of the same.

The review petition is accordingly dismissed.

Sd/-

VIJU ABRAHAM JUDGE sm/