Mujeeb Rahman vs State Of Kerala
2024 Latest Caselaw 29927 Ker

Kerala High Court

Mujeeb Rahman vs State Of Kerala on 22 October, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CRL.MC NO. 4408 OF 2018              1



                                                  2024:KER:78573
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

  TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                          CRL.MC NO. 4408 OF 2018

CRIME NO.269/2016 OF Ambalappuzha Police Station, Alappuzha

          AGAINST THE ORDER/JUDGMENT DATED 02.07.2018 IN CRMP

NO.3766 OF 2018 OF SPECIAL COURT UNDER POCSO ACT, ALAPPUZHA

PETITIONER/S:

              MUJEEB RAHMAN
              AGED 30 YEARS
              S/O.HSAAN KUNJU, MAILANJIKKALLU VEEDU,MATHIPUAM,
              VIZHINJAM PANCHAYATH,HARBOUR, THIRUVANANTHAPURAM
              - 695 008.


              BY ADVS.
              SRI.GEORGE MATHEW
              SRI.BIJILY JOSEPH
              SMT.BHANU THILAK
              SRI.DIPU JAMES
              SRI.M.D.SASIKUMARAN
              SRI.SUNIL KUMAR A.G




RESPONDENT/S:

      1       STATE OF KERALA
              REP. BY STATION HOUSE OFFICER,AMBALAPUZHA POLICE
              STATION, ALAPPUZHA - 666 561, THROUGH PUBLIC
              PROSECUTOR,HIGH COURT OF KERALA,ERNAKULAM - 682
              031.
 CRL.MC NO. 4408 OF 2018                 2



                                                            2024:KER:78573

      2       MAHIN AZAD
              AGED 45 YEARS, S/O.MUHAMMED KUNJU,TAZHCHAYIL
              HOUSE, LEKSHMA VEEDU,WARD NO.1,
              KAKKAZHAM,AMBALAPUZHA SOUTH GRAMA
              PANCHAYATH,AMBALAPUZHA VILLAGE, AMBALAPUZHA
              TALUK,ALAPPUZHA DISTRICT - 688 561.

      3       HALEEMA BEEVI
              AGED 19 YEARS, D/O.MAHIN @AZAD,THAZCHAYIL
              HOUSE, LEKSHMA VEEDU,WARD NO.1, KAKKAZHAM,
              AMBALAPUZHA SOUTH GRAMAPANCHAYATH, AMBALAPUZHA
              VILLAGE,AMBALAPUZHA TALUK, ALAPPUZHA DISTRICT -
              688 561.


              BY ADV SRI.JOMON.K.CHACKO


OTHER PRESENT:

              SRI.SANGEETHARAJ.N.R, PP


       THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON   22.10.2024,          THE   COURT   ON   THE   SAME   DAY   PASSED   THE
FOLLOWING:
 CRL.MC NO. 4408 OF 2018               3



                                                      2024:KER:78573
                    P.V.KUNHIKRISHNAN, J
                 --------------------------------------
                  Crl.M.C. No. 4408 of 2018
                 --------------------------------------
           Dated this the 22nd day of October, 2024



                                 ORDER

The counsel for the petitioner submitted that the

prayers in the Criminal Miscellaneous case are infructuous.

Therefore, this Criminal Miscellaneous case is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS