Sameer Chirayil vs The Special Thahsildar (Lr)
2024 Latest Caselaw 29846 Ker

Kerala High Court

Sameer Chirayil vs The Special Thahsildar (Lr) on 22 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                                                           2024:KER:78572



             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

     TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946


                      WP(C) NO. 34782 OF 2024

PETITIONER:

            SAMEER CHIRAYIL
            AGED 44 YEARS
            S/O MUHAMAD KUTTY CHIRAYIL, CHIRAYIL HOUSE,
            IRINGAVUR, CHERIYAMUNDAM P.O, TIRUR, MALAPPURAM
            DISTRICT, PIN - 676103


            BY ADV.
            P.T.SHEEJISH


RESPONDENTS:

       1    THE SPECIAL THAHSILDAR (LR),
            LAND TRIBUNAL - TIRUR, TIRUR P.O, MALAPPURAM
            DISTRICT, KERALA, PIN - 676101

       2    THE VILLAGE OFFICER
            CHERIYAMUNDAM, TIRUR, MALAPPURAM DISTRICT,
            KERALA,, PIN - 676106


            BY ADV.
            SRI. B. S. SYAMANTHAK - GOVERNMENT PLEADER



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    22.10.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                     2024:KER:78572
WP(C) NO.34782 OF 2024
                                  2




                             JUDGMENT

The limited prayer in this Writ Petition is to give a

direction to the 1st respondent to dispose of S. M.

No.2071/2024 within a time frame.

2. Having heard Sri. P. T. Sheejish, the learned counsel

appearing for the petitioner and Sri. B. S. Syamanthak, the

learned Government Pleader, this Writ Petition is disposed of

with a direction to the 1 st respondent to dispose of S. M.

No.2071/2024, after hearing the petitioner, within a period of

eighteen months from the date of receipt of a copy of this

judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE

BR 2024:KER:78572 WP(C) NO.34782 OF 2024

APPENDIX OF WP(C) 34782/2024

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 17.05.2024

Exhibit P2 THE TRUE COPY OF SUOMOTO REPORT OF SM NO. 2071/2024 DATED NIL

Exhibit P3 THE TRUE COPY OF CERTIFICATE ISSUED BY THE 2ND RESPONDENT IN SM NO. 2071/2024 DATED NIL

RESPONDENTS' EXHIBITS: NIL