Balakrishnan V.S vs Avinissery Service Co-Operative Bank
2024 Latest Caselaw 29673 Ker

Kerala High Court

Balakrishnan V.S vs Avinissery Service Co-Operative Bank on 17 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                             2024:KER:77257

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                        PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                WP(C) NO. 41582 OF 2022

PETITIONER:
         BALAKRISHNAN V.S
         AGED 63 YEARS
         S/O. SANKARANARAYANAN,
         VADASSERY HOUSE, PALISSERY,
         PALAKKAL, THRISSUR, PIN - 680027

         BY ADVS.
         ANUPAMA SUBRAMANIAN
         K.R.SRIPATHI


RESPONDENTS:
    1    AVINISSERY SERVICE CO-OPERATIVE BANK
         REPRESENTED BY ITS SECRETARY,
         EDAKUNNI ROAD, PALAKKAL,
         THRISSUR, PIN - 680027

    2    ASSISTANT REGISTRAR (GENERAL)
         OFFICE OF THE DISTRICT REGISTRAR.
         CHEMPUKKAVU, THRISSUR CITY P.O.
         THRISSUR, PIN - 680020

         BY ADVS.
         SRI.ANIL KUMAR C
         SMT.A.K.PREETHA(K/000363/1997)
         SMT. ANIMA M.,GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 17.10.2024, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
                                                        2024:KER:77257
WP(C) NO.41582 OF 2022

                                     2


                               JUDGMENT

Dated this the 17th day of October, 2024

The writ petition was admitted to the file on

12.01.2023. When this case came up for hearing on

29.08.2024, there was no representation for the petitioner.

Today also, there is no representation for the petitioner.

The writ petition is therefore dismissed for

non-prosecution.

Sd/-

N.NAGARESH JUDGE hmh