Director, Deputy Director Of Local Fund ... vs The Secretary, Tdb
2024 Latest Caselaw 29670 Ker

Kerala High Court

Director, Deputy Director Of Local Fund ... vs The Secretary, Tdb on 17 October, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                   THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
           Thursday, the 17th day of October 2024 / 25th Aswina, 1946

                              DBAR NO. 4 OF 2015




IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - SPECIAL AUDIT REPORT ON THE AUDIT

OF REVENUE (INCOME GENERATED FROM FIXED ASSETS) FOR THE PERIOD FROM 01/04/2013

TO 30/09/2013

                                 -----------


   PETITIONER:


          THE SENIOR DEPUTY DIRECTOR,

          LOCAL FUND AUDIT, TRAVANCORE DEVASWOM BOARD

          THIRUVANANTHAPURAM- 695003



          BY SR.GOVERNMENT PLEADER


   RESPONDENT:


          THE SECRETARY,

          TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM- 695003



          BY SRI.G.SANTHOSH KUMAR, SC, TRAVANCORE DEVASWOM BOARD

          BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN


          THIS DEVASWOM BOARD AUDIT REPORT ALONG WITH CONNECTED CASES

   HAVING COME UP FOR ORDERS AGAIN ON 17.10.2024, UPON PERUSING THE REPORT

   AND THIS COURT'S ORDER DATED 14/09/2023, THE COURT ON THE SAME DAY

   PASSED THE FOLLOWING:
                ANIL K. NARENDRAN & P.G.AJITHKUMAR, JJ.
               -----------------------------------------------------
                DBAR No.4 of 2015, DBP No.18 of 2021 and
                               DBP No.19 of 2021
              --------------------------------------------------------
                  Dated this the 17th day of October, 2024

                                       ORDER

Anil K. Narendran, J

Registry to incorporate a copy of the judgment in W.P.(C)

No.23675 of 2020.

The learned Standing Counsel for Travancore Devaswom

Board seeks adjournment.

List on 06.11.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE PV

17-10-2024 /True Copy/ Assistant Registrar