Sunny Thengumpallil Mathew vs Regional Passport Officer
2024 Latest Caselaw 29663 Ker

Kerala High Court

Sunny Thengumpallil Mathew vs Regional Passport Officer on 17 October, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1501/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                         THE HONOURABLE MR. JUSTICE P.M.MANOJ
            Thursday, the 17th day of October 2024 / 25th Aswina, 1946
                                WA NO. 1501 OF 2024
       AGAINST JUDGMENT DATED 03.09.2024 IN WP(C) 43205/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          SUNNY THENGUMPALLIL MATHEW, AGED 72 YEARS, S/O. MATHEW,
          THENGUMPALLIL HOUSE, MANJOOR P.O., KOTTAYAM DISTRICT, PIN - 686603

    BY ADVS.M/S.JOHN VARGHESE & P.M.JOSEPH

   RESPONDENT(S)/RESPONDENTS:

      1. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE,COCHIN,
         PANAMPILLY NAGAR P.O.,COCHIN, PIN - 682036

    AND 2 OTHERS.

    BY GOVERNMENT PLEADER FOR R2

    ADV.G.VIDYA(B/O)

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to the judgment dated 03-09-2024
   in W.P. (c) No. 43205/2023 of the learned single judge of this Hon'ble
   Court, pending disposal of the above appeal, in the interests of justice.
        This Writ Appeal again coming on for orders on 17/10/2024, upon
   perusing the appeal memorandum and this court's order dated 14/10/2024,
   the court on the same day passed the following:
                                      ORDER

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Post on 1/11/2024

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- P.M.MANOJ, JUDGE

17-10-2024 /True Copy/ Assistant Registrar