Saji Prabhakaran vs State Of Kerala
2024 Latest Caselaw 29620 Ker

Kerala High Court

Saji Prabhakaran vs State Of Kerala on 17 October, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                       2024:KER:78631

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

    THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                        WP(CRL.) NO. 973 OF 2024

PETITIONER/S:

    1     SAJI PRABHAKARAN, AGED 43 YEARS
          PULICKAL HOUSE, IRIMPANAM P O,
          CHITHRAPUZHA, , ERNAKULAM CITY, KERALA,
          INDIA, PIN - 682309

    2     REKHAMOL K. C,AGED 40 YEARS
          PULICKAL HOUSE, IRIMPANAM P O,
           CHITHRAPUZHA, , ERNAKULAM CITY,
          KERALA, INDIA, PIN - 682309


          BY ADVS.
          VIPIN P.VARGHESE
          ADARSH MATHEW
          ANIRUDH G. KAMATH
          AGUSTHO NORBERT
          ANNA B.
          NAMRIN SHAJU




RESPONDENT/S:

    1     STATE OF KERALA,
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682031

    2     COMMISSIONER OF POLICE ,
          X7FH+FVG, PARK VIEW,
          MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011

    3     STATION HOUSE OFFICER ,
          W9R2+R5P, IRUMPANAM, THRIPPUNITHURA,
           ERNAKULAM, KERALA, PIN - 682301
 WP(CRL.) NO. 973 OF 2024          2

                                                    2024:KER:78631


    4     MOHAMMED ARJUVAN, CHERUVALLYKUDHY,
           KANJIRAKKAD, RAYONPURAM, PERUMBAVOOR,
          ERNAKULAM RURAL, PIN - 683543




          SRI. C.N. PRABHAKARAN (PP)


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 973 OF 2024                  3

                                                                  2024:KER:78631

                      BECHU KURIAN THOMAS, J
                    ---------------------------------------------
                         W.P.(Crl.) No.973 of 2024
                ----------------------------------------------------
               Dated this the 17th day of October, 2024

                                  JUDGMENT

Petitioners seek for a direction to respondents 2 and 3 to file the

final report in Crime No.2622/2023 of Thripunithra Hill Palace Police

Station, Ernakulam.

2. The learned Public Prosecutor upon instructions submitted

that the investigation is almost completed and since an additional

statement of the defacto complainant is necessary, his presence is

awaited to give such a statement. It is also submitted that, as soon as

the statement of the defacto complainant is obtained, the investigation

will be completed without delay.

The aforesaid submission is recorded. In view of the above, the

grievance of the petitioners projected in this writ petition stands

practically redressed and no further orders are required. Hence, this writ

petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ

2024:KER:78631

APPENDIX OF WP(CRL.) 973/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE COMPLAINT DATED 23/08/2021

Exhibit P2 THE TRUE COPY OF THE COMPLAINT DATED 28/09/2021 PREFERRED BY THE 4TH RESPONDENT BEFORE THE 2ND RESPONDENT

Exhibit P3 THE TRUE COPY OF FIR NO. 2622 OF 2023 ALONG WITH THE STATEMENT

Exhibit P4 THE TRUE COPY OF CERTIFICATE OF INCORPORATION OF MPW WORKFORCE PVT. LTD.

Exhibit P5 THE TRUE OF THE SALARY STATEMENT OF 4TH RESPONDENT