Eliyamma.P.G vs Jayasree.V.R
2024 Latest Caselaw 29482 Ker

Kerala High Court

Eliyamma.P.G vs Jayasree.V.R on 17 October, 2024

                                                              2024:KER:77003
O.P.(C). No.2325 of 2024           :1:



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
   THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946
                           OP(C) NO. 2325 OF 2024
          IN OS NO.96 OF 2023 OF MUNSIFF COURT, KOTTARAKKARA

PETITIONERS/DEFENDANTS:

      1        ELIYAMMA.P.G
               AGED 76 YEARS
               W/O Y.RAJAN, PULIYAZHIKATHU VEEDU, KOTTARAKARA
               MURI, KIZHAKKEKKARA VILLAGE, PULAMON PO,
               KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN - 691531

      2        Y.RAJAN
               AGED 80 YEARS
               S/O YOHANNAN, PULIYAZHIKATHU VEEDU, KOTTARAKARA
               MURI, KIZHAKKEKKARA VILLAGE, PULAMON PO,
               KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN - 691531


               BY ADV H.PRAVEEN (KOTTARAKARA)

RESPONDENT/PLAINTIFF:

               JAYASREE.V.R
               AGED 61 YEARS
               W/O SURENDRAN NAIR.P, RESIDING AT DEVANS, MELILA
               KIZHAKKEKARA MURI, MELILA PO, MELILA VILLAGE,
               KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN - 691508



       THIS      OP    (CIVIL)   HAVING   COME   UP   FOR   ADMISSION    ON
17.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                             2024:KER:77003
O.P.(C). No.2325 of 2024            :2:



                            VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                         O.P.(C) No.2325 of 2024
          --    -- -- -- -- -- -- -- -- -- -- -- --
                  Dated this the 17th day of October 2024

                               JUDGMENT

The petitioners have approached this Court seeking

expeditious disposal of the suit O.S.No.96 of 2023 before the

Munsiff's Court, Kottarakkara.

2. Taking into consideration the fact that the suit is of the

year 2023, I am not inclined to fix a time limit for the disposal of

the suit as requested in the original petition. Taking note of the

fact that the petitioners are aged 76 and 80 years, the trial court

shall take earnest steps for the speedy disposal of the suit.

The original petition is disposed of as above.

Sd/-

VIJU ABRAHAM JUDGE sm/ 2024:KER:77003

APPENDIX OF OP(C) 2325/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PLAINT O.S 96/2023 DATED 10-02-2023 FILED BEFORE THE MUNSIFF COURT, KOTTARAKKARA

Exhibit P2 A TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONERS IN O.S 96/2023 BEFORE MUNSIFF COURT, KOTTARAKARA ON SEPTEMBER, 2024 I

Exhibit P3 A TRUE COPY OF THE MR IMAGING OF BRAIN OF THE 2ND PETITIONER ISSUED BY ONE DR SIDDARTH RAGUPATHI, CONSULTANT RADIOLOGIST DATED 26-05-2024