Kerala High Court

Dr. Arun.M, M.D-Radiotherapy vs State Of Kerala on 17 October, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

O.P.(KAT)Nos.514 of 2023
& 516 of 2023                     1
                                              2024:KER:76471
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

            THE HONOURABLE MR. JUSTICE P.M.MANOJ

 THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                   OP(KAT) NO. 514 OF 2023

        AGAINST THE ORDER DATED 09.11.2023 IN OA NO.1996 OF

2023 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

PETITIONERS/APPLICANTS 1 TO 3,5,7 TO 17 IN OA:

    1     DR. ANUJA SHAJAHAN,
          AGED 31 YEARS
          MBBS, BCCPM, MD, DNB RADIOTHERAPY,
          W/O. ARAVIND R, RESIDING AT SHAN COTTAGE,
          NEAR ASWINI HOSPITAL, PATHANAPURAM,
          KOLLAM, PIN - 689695

    2     DR. ALTHAF S.ALI ,
          AGED 30 YEARS
          MBBS, MS, DNB GENERAL SURGERY,
          S/O. DR.SHAMEER ALI E,
          RESIDING AT VILAYIL THEKKETHIL,
          VENGA P.O, SASTHAMCOTTA,
          KOLLAM, PIN - 690521

    3     DR. GOPIKA MENON,
          AGED 31 YEARS
          MBBS, M.D.(RD), DNB, MD RADIODIAGNOSIS,
          W/O. JAIDEV.G, RESIDING AT VRINDAVAN,
          M.K.ROAD, MAMALA P.O, THIRUVANKULAM,
          ERNAKULAM DISTRICT, PIN - 682305
 O.P.(KAT)Nos.514 of 2023
& 516 of 2023                 2
                                             2024:KER:76471
    4    DR.AFSY BASHEER,
         AGED 31 YEARS
         MBBS, MD ANESTHESIOLOGY,
         W/O. MOHAMMED FAWAZ,
         RESIDING AT ALANGATTUKARAN HOUSE,
         MALA.P.O, THRISSUR, PIN - 680732

    5    DR.RANEENA.K ,
         AGED 31 YEARS
         MBBS, MD ANESTHESIOLOGY,
         W/O. MUSHTAQUE ALI C.K, RAHMATH HOUSE,
         ALUKKAL, UGRAPURAM P.O, AREEKODE,
         MALAPPURAM, PIN - 673639

    6    DR. TISHA SARA GEORGE,
         AGED 32 YEARS
         M.D. ANESTHESIOLOGY,
         D/O. GEORGE P. ZACHARAIAH,
         RESIDING AT PUTHUCHIRA HOUSE,
         PUTHUPPALLY P.O, KOTTAYAM, PIN - 686011

    7    DR.SWATHY SUDAN K.M.,
         AGED 33 YEARS
         MBBS, MD, DNB ANESTHESIOLOGY, W/O. ANUP A.B,
         RESIDING AT KODAVATHUMTHARA HOUSE, NAYARAMBALAM
         P.O, ERNAKULAM DISTRICT, PIN - 682509

    8    DR.REKHA.S,
         AGED 33 YEARS
         MBBS M.D ANESTHESIOLOGY, W/O. NIKHIL.R.
         RESIDING AT CHAKKALACKAL, PANACHIKAPPARA,
         POONJAR P.O, KOTTAYAM P.O, PIN - 686581

    9    DR.AISWARYA.C.H,
         AGED 32 YEARS
         MBBS M.D ANESTHESIOLOGY, W/O DR. ARUNKUMAR.E,
         RESIDING AT 'AISWARYA', CHONADAM, ERNAHOLI P.O,
         TELLICHERRY, KANNUR, PIN - 670107

   10    DR.ANJU.S,
         AGED 32 YEARS
         MBBS, MD PATHOLOGY, D/O SASIDHARAN. P.N.
         RESIDING AT PRANAVAM, KAIKKOTUKAVIL,
         PANTHEERANKAVU.P.O, KOZHIKODE, PIN - 673019
 O.P.(KAT)Nos.514 of 2023
& 516 of 2023                 3
                                             2024:KER:76471

   11    DR. ALISHA TERESA JOSE,
         AGED 30 YEARS
         MBBS, MD PATHOLOGY, D/O. JOSE DAVIES,
         MAPPILAPARAMBIL HOUSE, COLONEL, VISWANATHAN ROAD,
         EROOR WEST, THRIPUNITHURA, ERNAKULAM DISTRICT,
         PIN - 682306

   12    DR. ROSEMARY RAPHAEL,
         AGED 31 YEARS
         MD PATHOLOGY, D/O. RAPHAEL P.L,
         RESIDING AT PANOKKARAN HOUSE, KOORKENCHERY P.O,
         THRISSUR, PIN - 680007

   13    DR. SHAHINA.P.H,
         AGED 31 YEARS
         MBBS, MD, DNB PATHOLOGY, W/O DR. ABOOTHAHIR. V.M.
         RESIDING AT VALIYAPEEDIKAYIL HOUSE, VARAVOOR P.O,
         THRISSUR DISTRICT, PIN - 680585

   14    DR. APARNNA P.S
         AGED 31 YEARS
         MBBS, MD-PATHOLOGY, W/O. ARJUN LAL,
         RESIDING AT PUTHENKALEECKAL HOUSE,
         ELAVUMTHITTA P.O., PATHANAMTHITTA, PIN - 689625

   15    DR. AKASH.P.K.,
         AGED 32 YEARS
         MBBS MS(O&G), DNB(O&G), S/O. SUNILKUMAR P.K.,
         RESIDING AT GOURISHANKARAM, NEAR ASHARIKAVU,
         KIZHUNNA, THOTTADA, KANNUR, PIN - 670007


         BY ADVS.
         SHAMEENA SALAHUDHEEN
         JELEETTA GREGORY
         ASTRID STEREENA MATHEW
         B.RAVISANKAR



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA,
 O.P.(KAT)Nos.514 of 2023
& 516 of 2023                      4
                                                2024:KER:76471
            REPRESENTED BY SECRETARY TO GOVERNMENT,
            DEPARTMENT OF HEALTH & FAMILY WELFARE DEPARTMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

    2       DIRECTOR OF MEDICAL EDUCATION,
            DIRECTORATE OF MEDICAL EDUCATION,
            MEDICAL COLLEGE P.O., TRIVANDRUM, PIN - 695001

    3       KERALA PUBLIC SERVICE COMMISSION,
            REPRESENTED BY ITS SECRETARY, PATTOM P.O,
            THIRUVANANTHAPURAM, PIN - 695004

    4       NATIONAL MEDICAL COMMISSION,
            POCKET-14, SECTOR-8, DWARAKA, PHASE-1,
            NEW DELHI- REPRESENTED BY ITS SECRETARY,
            PIN - 110077


            BY SRI.K.S.PRENJITH KUMAR, STANDING COUNSEL, NMC
            SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
            T.S.SHYAM PRASANTH, GOVERNMENT PLEADER



     THIS    OP   KERALA   ADMINISTRATIVE   TRIBUNAL   HAVING   BEEN
FINALLY HEARD ON 15.10.2024, ALONG WITH OP(KAT)NO.516/2023,
THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
 O.P.(KAT)Nos.514 of 2023
& 516 of 2023                     5
                                                 2024:KER:76471

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

            THE HONOURABLE MR. JUSTICE P.M.MANOJ

 THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                   OP(KAT) NO. 516 OF 2023

        AGAINST THE ORDER DATED 10.11.2023 IN OA NO.2002 OF

2023 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

PETITIONERS/APPLICANTS :

    1     DR. ARUN.M,
          AGED 31 YEARS
          M.D-RADIOTHERAPY,
          S/O.K.MURALEEDHARA KURUP,
          NADANAM, CHAMPAKARA.P.O, KARUKACHAL,
          KOTTAYAM, PIN - 686540

    2     DR. HRIDAYA N.H.,
          AGED 32 YEARS
          M.D.- RADIOTHERAPY,
          D/O. HARESH BABU N.S,
          AEYA, NELLIPARAMBATH HOUSE, 9/55/P,
          NILA HOMES, EAST VELLANIKARA,
          VELLANIKARA P.O., THRISSUR, PIN - 680654


          BY ADVS.
          SHAMEENA SALAHUDHEEN
          JELEETTA GREGORY
          ASTRID STEREENA MATHEW
          B.RAVISANKAR
 O.P.(KAT)Nos.514 of 2023
& 516 of 2023                      6
                                                   2024:KER:76471
RESPONDENTS/RESPONDENTS :

    1       STATE OF KERALA,
            REPRESENTED BY SECRETARY TO GOVERNMENT,
            DEPARTMENT OF HEALTH & FAMILY WELFARE DEPARTMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

    2       DIRECTOR OF MEDICAL EDUCATION,
            DIRECTORATE OF MEDICAL EDUCATION,
            MEDICAL COLLEGE P.O., TRIVANDRUM, PIN - 695001

    3       KERALA PUBLIC SERVICE COMMISSION,
            REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
            THIRUVANANTHAPURAM, PIN - 695004

    4       NATIONAL MEDICAL COMMISSION,
            POCKET-14, SECTOR-8, DWARAKA, PHASE-1, NEW DELHI
            REPRESENTED BY ITS SECRETARY, PIN - 110077


            BY SRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
            COMMISSION
            SHRI.ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL
            T.S.SHYAM PRASANTH, GOVERNMENT PLEADER



     THIS    OP   KERALA   ADMINISTRATIVE   TRIBUNAL   HAVING   BEEN
FINALLY HEARD ON 15.10.2024, ALONG WITH OP(KAT)NO.514/2023,
THE COURT ON 17.10.2024 DELIVERED THE FOLLOWING:
 O.P.(KAT)Nos.514 of 2023
& 516 of 2023                  7
                                               2024:KER:76471

                       JUDGMENT

A.Muhamed Mustaque, J.

This particular case requires a peculiar

intervention. The petitioners are Post Graduate degree

holders in different disciplines of medicine. They were

selected to the Post Graduate courses in the year 2018. As

per Annexure A1 prospectus issued by the Government of

Kerala, on completion of PG courses, they can undergo

senior residency programme for a minimum period of six

months. Accordingly, they completed senior residentship

of six months. The problem they face now is, in the wake

of a notification issued by the Public Service Commission

(PSC) regarding appointments to the post of Assistant

Professor in various disciplines. One of the stipulated

qualifications is that such candidates, who were aspiring

to be appointed as Assistant Professor, need to have one

year experience as Senior Resident.

2024:KER:76471

2. According to the petitioners, as per

Annexure-A1 prospectus, they have completed six months

of senior residency programme and they were fully

qualified and therefore, any contrary stipulation in the

notification cannot be insisted, as far as the mere

qualification is concerned.

3. It is to be noted that the PSC had followed

National Medical Commission Regulations. The National

Medical Commission Regulations insist that for

appointment as an Assistant Professor, a candidate, who

holds Post Graduate degree in the subject concerned, must

have one year experience as a Senior Resident in that

subject. In Kerala, prior to 2018 and after 2018, Post-

Graduate degree holders need to have one year experience

as Senior Resident. This peculiar problem arose in Kerala

when the Government, consequent upon agitation held by

the students, decided to reduce senior residency for a

period of six months. We note that PSC cannot be blamed

2024:KER:76471 for stipulating the qualification as per the National Medical

Commission Regulations. The specific problem faced by the

candidates, who joined PG in this particular batch of 2018,

cannot be glossed over. These candidates, who possess the

same degree, are not given an opportunity to undergo

senior residency for a further period of six months, it will

result in perpetual denial of opportunity in Medical College.

If they are aspiring for an appointment to the post of which

the qualification was prescribed by the National Medical

Commission, they will be denied equal opportunity.

4. Therefore, we direct the Government of

Kerala to give an opportunity to all those Post Graduate

degree holders to undergo senior medical residency for a

further period of six months as a one time measure, if they

are willing. The needful shall be done by the Government

within a period of four weeks.

5. Pending original petition, we had permitted

the petitioners to appear for the exam. If the petitioners

2024:KER:76471 had appeared for the exam and they are able to produce

one year residency experience certificate before the rank

list is prepared, the PSC shall consider the same and

include them in the rank list based on the outcome of the

test and interview.

These original petitions are disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

P.M.MANOJ, JUDGE rkj

2024:KER:76471 APPENDIX OF OP(KAT) 516/2023

PETITIONER ANNEXURES

Annexure A1 A TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS FOR P.G. MEDICAL EXAMINATION 2018 ISSUED BY THE 2ND RESPONDENT FOR ADMISSION TO THE MEDICAL POST GRADUATE DEGREE/ DIPLOMA COURSES IN GOVERNMENT MEDICAL COLLEGES IN THE STATE AND RCC THIRUVANANTHAPURAM AS PER GOVERNMENT ORDER NO G.O.(MS) NO. 38/2018/H&FWD DATED 3.3.2018

Annexure A2 A TRUE COPY OF THE G.O.(MS) NO 30/2018/H&WD DATED 20.2.2018

Annexure A3 A TRUE COPY OF THE P.G.DEGREE CERTIFICATE OF THE 1ST APPLICANT

Annexure A3(a) A TRUE COPY OF THE P.G.DEGREE CERTIFICATE OF THE 2ND APPLICANT

Annexure A4 A TRUE COPY OF THE APPOINTMENT ORDER NO.

B9/3003/2021/DME DATED 11.10.2021 OF THE 1ST APPLICANT AS SENIOR RESIDENT AT T.D.MEDICAL COLLEGE, ALAPPUZHA

Annexure A5 A TRUE COPY OF THE APPOINTMENT ORDER NO.

GMCTCR/1270/2022/E4 DATED 20.06.2022 OF THE 2ND APPLICANT AS SENIOR RESIDENT GOVT.MEDICAL COLLEGE, THRISSUR

Annexure A6 A TRUE COPY OF THE COMMUNICATION OF NO B.9/5217/2021/DME DATED 28.1.2022

Annexure A7 A TRUE COPY OF THE EXPERIENCE CERTIFICATE OF THE 1ST APPLICANT DATED 10.5.2022 Annexure A8 A TRUE COPY OF THE EXPERIENCE CERTIFICATE OF THE 2ND APPLICANT DATED 10.5.2022

2024:KER:76471

Annexure A9 A TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO. 346/2023 FOR THE POST OF ASSISTANT PROFESSOR IN RADIOTHERAPY

Annexure A10 A TRUE COPY OF THE PROSPECTUS FOR P.G. MEDICAL EXAMINATION 2019 AS PER GOVERNMENT ORDER NO G.O.(MS) NO. 45/2019/H&FWD DATED 18.3.2019 ISSUED BY THE GOVERNMENT OF KERALA

Annexure A11 THE TRUE COPY OF THE INTERIM ORDER DATED 26.10.2023 IN O.P.(KAT) NO. 481/2023 OF THE HON'BLE HIGH COURT OF KERALA

Exhibit P1 A TRUE COPY O.A.2002/2023 ON THE FILE OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

Exhibit P2 A TRUE COPY OF THE FINAL ORDER DATED 10.11.2023 IN O.A 2002/2023 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

Exhibit P3 A TRUE COPY OF THE NOTIFICATION FOR THE POST OF ASST.PROFESSOR IN ORAL PATHOLOGY AND MICROBIOLOGY FOR CATEGORY NO.292/2023 AS PER GAZETTE DATED 29.9.2023 ISSUED BY THE 3RD RESPONDENT

Exhibit P4 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR IN RADIO DIAGNOSIS (CATEGORY NO.347/2023) DATED 17.5.2024

Exhibit P5 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR IN ANESTHESIOLOGY [CATEGORY NO.343/2023) DATED 21.5.2024 Exhibit P6 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR IN GENERAL SURGERY (CATEGORY NO.345/2023) DATED 20.5.2024

2024:KER:76471

Exhibit P7 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR PATHOLOGY (CATEGORY NO.334/2023) DATED 18.5.2024

2024:KER:76471 APPENDIX OF OP(KAT) 514/2023

PETITIONER ANNEXURES

Annexure A1 A TRUE COPY OF THE PROSPECTUS FOR P.G. MEDICAL EXAMINATION 2018 AS PER GOVERNMENT ORDER NO G.O.(MS) NO. 38/2018/H&FWD DATED 3.3.2018 ISSUED BY THE GOVERNMENT OF KERALA

Annexure A2 A TRUE COPY OF THE G.O.(MS) NO 30/2018/H&WD DATED 20.2.2018

Annexure A3 A TRUE COPY OF THE BOND SUBMITTED BY THE 13TH APPLICANT

Annexure A4 A TRUE COPY OF THE COMMUNICATION OF NO B.9/5217/2021/DME DATED 28.1.2022 ISSUED BY THE 2ND RESPONDENT

Annexure A5 THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 3.8.2022 OF THE 1ST APPLICANT ISSUED BY THE GOVT. MEDICAL COLLEGE, THIRUVANANTHAPURAM

Annexure A5(a) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 17.3.2022 OF THE 2ND APPLICANT ISSUED BY THE GOVT.T.D. MEDICAL COLLEGE, ALAPPUZHA

Annexure A5(b) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 21.7.2022 OF THE 3RD APPLICANT ISSUED BY THE GOVT.T.D. MEDICAL COLLEGE, ALAPPUZHA Annexure A5(c) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 24.8.2022 OF THE 4TH APPLICANT ISSUED BY THE GOVT. MEDICAL COLLEGE, KOZHIKODE Annexure A5(d) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 30.4.2022 OF THE 5TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, THRISSUR

2024:KER:76471

Annexure A5(e) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 30.5.2022 OF THE 6TH APPLICANT GOVT.MEDICAL COLLEGE, KOTTAYAM

Annexure A5(f) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 6.12.2022 OF THE 7TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, KOZHIKODE

Annexure A5(g) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 25.3.2022 OF THE 8TH APPLICANT ISSUED BY THE MEDICAL COLLEGE, THRISSUR

Annexure A5(h) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 25.7.2022 OF THE 9TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, THRISSUR

Annexure A5(i) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 18.1.2023 OF THE 10TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, KOTTAYAM

Annexure A5(j) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 6.4.2022 OF THE 11TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, MANJERI

Annexure A5(k) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 17.1.2023 OF THE 12TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, KOTTAYAM

Annexure A5(L) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 16.11.2022 OF THE 13TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, KOTTAYAM Annexure A5(m) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 3.8.2022 OF THE 14TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, THRISSUR

2024:KER:76471

Annexure A5(n) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 27.6.2022 OF THE 15TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, THRISSUR

Annexure A5(o) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 2.11.2023 OF THE 16TH APPLICANT ISSUED BY THE GOVT.MEDICAL COLLEGE, KONNI, PATHANAMTHITTA AND ORDER NO GMCTCR/1591/2021/E4 DATED 6.12.2021 ISSUED BY THE PRINCIPAL, GOVERNMENT MEDICAL COLLEGE, THRISSUR

Annexure A5(p) THE TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 18.4.2022 OF THE 17TH APPLICANT ISSUED BY THE S.A.T.HOSPITAL, MEDICAL COLLEGE, THIRUVANANATHAPURAM

Annexure A6 A TRUE COPY OF THE NOTIFICATION DATED 29.9.2023 FOR CATEGORY NO.292/2023 FOR THE POST OF ASSISTANT PROFESSOR IN ORAL PATHOLOGY AND MICROBIOLOGY

Annexure A7 A TRUE COPY OF THE NOTIFICATION DATED 16.10.2023 FOR CATEGORY NO.343/2023 FOR THE POST OF ASSISTANT PROFESSOR IN ANESTHESIOLOGY

Annexure A8 A TRUE COPY OF THE NOTIFICATION DATED 16.10.2023 FOR CATEGORY NO.345/2023 FOR THE POST OF ASSISTANT PROFESSOR IN ANESTHESIOLOGY

Annexure A9 A TRUE COPY OF THE NOTIFICATION DATED 16.10.2023 FOR CATEGORY NO.346/2023 FOR THE POST OF ASSISTANT PROFESSOR IN RADIOTHERAPY

Annexure A10 A TRUE COPY OF THE NOTIFICATION DATED 16.10.2023 FOR CATEGORY NO.347/2023 FOR THE POST OF ASSISTANT PROFESSOR IN RADIO DIAGNOSIS

2024:KER:76471

Annexure A11 A TRUE COPY OF THE PROSPECTUS FOR P.G. MEDICAL EXAMINATION 2019 AS PER GOVERNMENT ORDER NO G.O.(MS) NO. 45/2019/H&FWD DATED 18.3.2019 ISSUED BY THE GOVERNMENT OF KERALA

Annexure A12 THE TRUE COPY OF THE INTERIM ORDER DATED 26.10.2023 IN O.P.(KAT) NO.481/2023 OF THE HON'BLE HIGH COURT OF KERALA

Annexure A13 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE APPLICANTS TO THE 1ST RESPONDENT DATED 18.10.2023

Annexure A14 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE APPLICANTS TO THE CHAIRMAN, PSC, DATED 18.10.2023

Exhibit P1 A TRUE COPY O.A.1996/2023 ON THE FILE OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

Exhibit P2 A TRUE COPY OF THE FINAL ORDER DATED 9.11.2023 IN O.A 1996/2023 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

Exhibit P3 A TRUE COPY OF THE NOTIFICATION FOR THE POST OF ASST. PROFESSOR IN ORAL PATHOLOGY AND MICROBIOLOGY FOR CATEGORY NO.292/2023 AS PER GAZETTE DATED 29.9.2023 ISSUED BY THE 3RD RESPONDENT

Exhibit P4 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR IN RADIO DIAGNOSIS (CATEGORY NO.347/2023) DATED 17.5.2024

Exhibit P5 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR IN ANESTHESIOLOGY [CATEGORY NO.343/2023) DATED 21.5.2024

2024:KER:76471

Exhibit P6 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR IN GENERAL SURGERY (CATEGORY NO.345/2023) DATED 20.5.2024

Exhibit P7 A TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE PSC FOR THE POST OF ASSISTANT PROFESSOR PATHOLOGY (CATEGORY NO.334/2023) DATED 18.5.2024