Augustine Joseph vs The District Collector
2024 Latest Caselaw 29298 Ker

Kerala High Court

Augustine Joseph vs The District Collector on 10 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

W.P.(C) No. 24520 of 2022

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                                                         2024:KER:75351

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
                        WP(C) NO. 24520 OF 2022

PETITIONERS:
     1     AUGUSTINE JOSEPH
           AGED 50 YEARS, S/O. JOSEPH,
           KOIYKKAL HOUSE, PERINTHATTA VILLAGE,
           ARAVANCHAL (P.O), PAYYANNUR TALUK,
           KANNUR DISTRICT, PIN - 670353.
     2      LINI AUGUSTINE,
            AGED 39 YEARS, W/O. AUGUSTINE JOSEPH,
            KOIYKKAL HOUSE, PERINTHATTA VILLAGE,
            ARAVANCHAL (P.O), PAYYANNUR TALUK,
            KANNUR DISTRICT, PIN - 670353.
            BY ADV BINOY VASUDEVAN
RESPONDENTS:
     1     THE DISTRICT COLLECTOR
           COLLECTORATE, CIVIL STATION,
           KANNUR, PIN - 670002.
     2      THE THASILDAR,
            PAYYANNUR TALUK, PAYYANNUR (PO),
            KANNUR DISTRICT, PIN - 670107.
     3      THE VILLAGE OFFICER,
            PERINTHATTA VILLAGE, PERINTHATTA P.O,
            KANNUR DISTRICT, PIN - 670353.
     4      P. MURALEEDHARAN,
            S/O. GOVINDAN NAMBISAN, PILAKKAL HOUSE,
            PERINTHATTA (PO), PAYYANNUR TALUK,
            KANNUR DISTRICT, PIN - 670353.
            BY ADV V.N.RAMESAN NAMBISAN
            RAJEEV JYOTHISH GEORGE, GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
10.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 24520 of 2022

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                            JUDGMENT

The learned counsel for the petitioners submits that the

matter is not pressed.

Accordingly, this writ petition is dismissed as not pressed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA