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Gurpreet Singh vs State Of Kerala
2024 Latest Caselaw 29001 Ker

Citation : 2024 Latest Caselaw 29001 Ker
Judgement Date : 3 October, 2024

Kerala High Court

Gurpreet Singh vs State Of Kerala on 3 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1488/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                                WA NO. 1488 OF 2024
        AGAINST JUDGMENT DATED 05.09.2024 IN WP(C) 9350/2024 OF THIS COURT
   APPELLANT(S):

          GURPREET SINGH, AGED 40 YEARS, S/O HARDAV SINGH,B2 FIRST FLOOR,MANAK
          VIHAR EXT.BERIWALA BAGH,SHUBHASH NAGAR NEW,DELHI, PIN - 110064

    BY ADV.PRAVEEN.H.

   RESPONDENT(S):

      1. STATE OF KERALA MOTOR VEHICLES DEPARTMENT, TRANS TOWERS,
         VAZHUTHACAUD, THIRUVANANTHAPURAM REPRESENTED BY THE TRANSPORT
         COMMISSIONER, PIN - 695014

    AND 3 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 & R2.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass interim orders directing the respondents 3 to 4 to furnish all
   requisite statutory forms, including but not limited to the Sale
   Certificate in Form 21 and the Road Worthiness Certificate in Form 22,
   necessary for the lawful registration of the commercial vehicle mentioned
   in Exhibit P5 in the petitioner's name, pending disposal of this writ
   appeal.
        This Writ Appeal again coming on for orders on 03/10/2024 upon
   perusing the appeal memorandum, and this Court's Order dated 24/09/2024,
   the court on the same day passed the following:
                                      ORDER

The learned Senior Government Pleader seeks some more time to get instructions in terms of the order dated 24/09/2024.

List on 16/10/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

03-10-2024 /True Copy/ Assistant Registrar

 
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